High Courts16 Jul 1925Disposed Of
Ram Sarup Vs Gaya Prasad
Allahabad High Court · (1925) 07 AHC CK 0025
COURT ARCHIVE
Allahabad High Court judgments, 1925
494 judgments · page 9 of 25
High Courts16 Jul 1925
Ahmad Husain Khan Vs Hardial
Allahabad High Court · AIR 1926 All 142(1) : (1926) ILR (All) 199 : 90 Ind. Cas. 243
High Courts15 Jul 1925Allowed
Ahmad Husain and Others Vs Muhammad Qasim Khan and Others
Allahabad High Court · (1926) ILR (All) 171 : 90 Ind. Cas. 80
High Courts15 Jul 1925Dismissed
Emperor Vs Mewa Ram and Others
Allahabad High Court · AIR 1926 All 178 : (1926) ILR (All) 208 : 90 Ind. Cas. 917
Criminal Procedure Code, 1898 (CrPC) — Section 421(1)
High Courts15 Jul 1925Allowed
Ahamad Husain and Others Vs Muhammad Qasin Khan and Others
Allahabad High Court · (1925) 07 AHC CK 0030
High Courts15 Jul 1925
Narain Das Vs Ram Chander and Another
Allahabad High Court · AIR 1926 All 124 : (1926) ILR (All) 209 : 90 Ind. Cas. 116
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts15 Jul 1925
Ghurahu Das Vs Shakalraj Das
Allahabad High Court · AIR 1926 All 157
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts15 Jul 1925
Dip Prakash and Others Vs Dwarka Prasad and Another
Allahabad High Court · (1925) 07 AHC CK 0006
High Courts14 Jul 1925Disposed Of
Bisheshar Prasad Pandey Vs Raghubir and Another
Allahabad High Court · (1925) 07 AHC CK 0038
High Courts10 Jul 1925Dismissed
Muhammad Yusuf Khan Vs Mahadeo Prasad
Allahabad High Court · AIR 1926 All 134
Transfer of Property Act, 1882 — Section 88
High Courts10 Jul 1925Allowed
Harihar Dat Vs Maksud Ali and Others
Allahabad High Court · (1925) 07 AHC CK 0039
High Courts10 Jul 1925Dismissed
Jagat Narain Lal and Another Vs Hawaldar and Others
Allahabad High Court · AIR 1926 All 158 : 90 Ind. Cas. 287
High Courts10 Jul 1925
Sultan Muhammad Khan and Others Vs Emperor
Allahabad High Court · AIR 1926 All 176 : 90 Ind. Cas. 926
Penal Code, 1860 (IPC) — Section 395
High Courts09 Jul 1925
Mutsaddi Lal Vs Bhagwan Das
Allahabad High Court · AIR 1926 All 172 : (1926) ILR (All) 164 : 90 Ind. Cas. 120
High Courts07 Jul 1925Disposed Of
Ganga Sahai and Others Vs Mukarram Ali Khan
Allahabad High Court · AIR 1926 All 361 : 97 Ind. Cas. 556
Provincial Insolvency Act, 1920 — Section 27
High Courts07 Jul 1925Allowed
Miran and Others Vs Emperor
Allahabad High Court · AIR 1926 All 168 : 92 Ind. Cas. 224
Penal Code, 1860 (IPC) — Section 147, 332
High Courts07 Jul 1925
Nathu Lal Vs Raghubir Singh and Others
Allahabad High Court · (1925) 07 AHC CK 0028
High Courts07 Jul 1925
Emperor Vs Param Sukh
Allahabad High Court · AIR 1926 All 147
Penal Code, 1860 (IPC) — Section 302
High Courts07 Jul 1925
Firm Mangal Chand-Paramsukh Das Vs Mt. Zainab Bibi and Another
Allahabad High Court · AIR 1926 All 177 : 90 Ind. Cas. 268
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11