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Allahabad High Court judgments, 1925

494 judgments · page 10 of 25

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High Courts07 Jul 1925

Muhammad Rahim Vs Emperor

Allahabad High Court · AIR 1926 All 144

Penal Code, 1860 (IPC) — Section 323
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High Courts06 Jul 1925Dismissed

Musammat Kishan Dei Vs Sheo Paltan

Allahabad High Court · (1926) ILR (All) 126 : 90 Ind. Cas. 358

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High Courts06 Jul 1925Dismissed

Ram Harak Pathak Vs Emperor

Allahabad High Court · AIR 1926 All 57

Penal Code, 1860 (IPC) — Section 477
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High Courts06 Jul 1925Disposed Of

Fateh Singh and Others Vs Gopal Narain Singh and Others

Allahabad High Court · (1925) 07 AHC CK 0027

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High Courts06 Jul 1925

Ram Harakh Pathak Vs Emperor

Allahabad High Court · (1926) ILR (All) 140 : 90 Ind. Cas. 913

Penal Code, 1860 (IPC) — Section 30, 477
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High Courts06 Jul 1925

Mt. Kishan Dei Vs Sheo Paltan

Allahabad High Court · (1925) 07 AHC CK 0004

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High Courts01 Jul 1925Dismissed

Mt. Begam Sultan Vs Sarvi Begam

Allahabad High Court · (1925) 07 AHC CK 0041

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High Courts30 Jun 1925Disposed Of

Musammat Bahri Vs Emperor

Allahabad High Court · 91 Ind. Cas. 539

Cantonments Act, 1924 — Section 118(1)(a)(iii)
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High Courts30 Jun 1925

Agha Husain and Others Vs Qasim Ali

Allahabad High Court · (1925) 06 AHC CK 0016

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High Courts30 Jun 1925

Bahri Vs Emperor

Allahabad High Court · AIR 1926 All 263

Cantonments Act, 1924 — Section 118(1)(a)(iii)
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High Courts26 Jun 1925

Makundi Singh and Another Vs Parbhu Dayal and Another

Allahabad High Court · AIR 1926 All 169 : (1926) ILR (All) 97 : 90 Ind. Cas. 1

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High Courts26 Jun 1925

Darshan Das Vs Bikramajit Rai and Others

Allahabad High Court · (1925) 06 AHC CK 0006

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High Courts26 Jun 1925

Megh Baran Singh Vs B. Rama Das and Another

Allahabad High Court · (1925) 06 AHC CK 0004

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High Courts25 Jun 1925Dismissed

Syed Shabbar Hussain Vs Haji Abbas Ali and Others

Allahabad High Court · (1925) 06 AHC CK 0044

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High Courts25 Jun 1925Disposed Of

A.S. De Mello and Another Vs New Victoria Mills Co. Ltd.

Allahabad High Court · (1925) 06 AHC CK 0037

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High Courts25 Jun 1925Dismissed

Shabbar Husain Vs Abbas Ali and Others

Allahabad High Court · (1925) 06 AHC CK 0031

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High Courts24 Jun 1925Dismissed

Rai Thakur Kehri Singh Vs Thirpal and Others

Allahabad High Court · 92 Ind. Cas. 282

Civil Procedure Code, 1908 (CPC) — Section 115North Western Provinces Tenancy Act, 1901 — Section 175, 177
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High Courts24 Jun 1925

Kehri Singh Vs Thirpal and Others

Allahabad High Court · (1925) 06 AHC CK 0011

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High Courts19 Jun 1925Dismissed

Syed Tajammul Husain Vs Banwari Lal and Others

Allahabad High Court · AIR 1926 All 43 : (1926) ILR (All) 77

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High Courts19 Jun 1925Dismissed

In Re: Lakshhmi Flour Mills Co.

Allahabad High Court · AIR 1926 All 101

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