COURT ARCHIVE

Allahabad High Court judgments, 1925

494 judgments · page 11 of 25

High Courts19 Jun 1925Disposed Of

Mulchand Vs Rajdhar

Allahabad High Court · AIR 1925 All 735

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High Courts19 Jun 1925

Bir and Another Vs Gajadhar and Others

Allahabad High Court · AIR 1926 All 140

North Western Provinces Tenancy Act, 1901 — Section 32

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High Courts19 Jun 1925

In Re: Lakshmi Flour Mills Co. Ld.

Allahabad High Court · 89 Ind. Cas. 994

Companies Act, 1956 — Section 158

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High Courts19 Jun 1925

Seth Mul Chand Vs Rajdhar

Allahabad High Court · 88 Ind. Cas. 544

Provincial Insolvency Act, 1920 — Section 28

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High Courts17 Jun 1925Dismissed

Babu Ram Vs Ram Sarup and Others

Allahabad High Court · AIR 1926 All 164

Transfer of Property Act, 1882 — Section 3

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High Courts17 Jun 1925

A.L. Browne Vs H.A. Pearce

Allahabad High Court · AIR 1926 All 122(1) : (1926) ILR (All) 73

Civil Procedure Code, 1908 (CPC) — Section 60

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High Courts15 Jun 1925

Ramratan and Others Vs Durga Koeri and Others

Allahabad High Court · (1925) 06 AHC CK 0009

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High Courts15 Jun 1925Dismissed

Jadunandan Dilar Dube and others Vs Rajaram Dizar Dula and others Rajaram Dizar Dula and others Vs Jadunandan Dilar Dube and others

Allahabad High Court · (1925) 06 AHC CK 0007

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High Courts15 Jun 1925

Habib Bux Vs Samuel Fitz and Co. Ltd.

Allahabad High Court · AIR 1926 All 161(1)

Civil Procedure Code, 1908 (CPC) — Section 39

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High Courts15 Jun 1925

Ram Ratan and Others Vs Durga Koeri and Others

Allahabad High Court · 89 Ind. Cas. 120

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11

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High Courts12 Jun 1925Dismissed

Nageshwari Rai Vs Nand Lal and Others

Allahabad High Court · AIR 1926 All 67 : (1926) ILR (All) 70

Transfer of Property Act, 1882 — Section 63

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High Courts12 Jun 1925

Mahadeo Sahu Vs Sarju Prasad Tewari and Another

Allahabad High Court · AIR 1926 All 308 : (1926) ILR (All) 158

Religious Endowments Act, 1863 — Section 14Religious Endowments Act, 1863 — Section 14Religious Endowments Act, 1863 — Section 14

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High Courts12 Jun 1925

Bishnath Singh and Others Vs Basdeo Singh

Allahabad High Court · AIR 1926 All 136

Bundelkhand Land Alienation Act, 1903 — Section 16

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High Courts11 Jun 1925

Harakh Sonar Vs Gopi Kishun and Others

Allahabad High Court · (1925) 06 AHC CK 0023

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High Courts11 Jun 1925

Mt. Beti Bai Vs Tantya Singh and Others

Allahabad High Court · (1925) 06 AHC CK 0015

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High Courts10 Jun 1925

Kanhaiya Lal Vs Bhagwan Das

Allahabad High Court · AIR 1926 All 30 : (1926) ILR (All) 60

Penal Code, 1860 (IPC) — Section 404, 467

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High Courts09 Jun 1925Dismissed

Mula Vs Emperor

Allahabad High Court · AIR 1926 All 33 : 90 Ind. Cas. 150

Penal Code, 1860 (IPC) — Section 411, 457

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High Courts09 Jun 1925Dismissed

Brij Behari Lal Vs Emperor

Allahabad High Court · AIR 1926 All 44

Penal Code, 1860 (IPC) — Section 75

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High Courts08 Jun 1925Allowed

Muhammad Shafiq-Ullah Khan Vs Nuh-Ullah Khan and Others

Allahabad High Court · (1926) ILR (All) 58

Letters Patent Act, 1865 — Section 10

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High Courts08 Jun 1925Allowed

(Mohammad) Shafiq Ullah Khan Vs Nuhullah Khan and Others

Allahabad High Court · AIR 1926 All 48

Letters Patent Act, 1865 — Section 10

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