High Courts05 Jun 1925Dismissed
Piare Lal and Another Vs Sri Thakurji and Another
Allahabad High Court · AIR 1926 All 79
COURT ARCHIVE
Allahabad High Court judgments, 1925
494 judgments · page 12 of 25
High Courts05 Jun 1925
Kumari and Others Vs Adit Misir
Allahabad High Court · AIR 1926 All 34
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts05 Jun 1925
B. Bhagwan Rai Vs Jaddu Raj Rai and Another
Allahabad High Court · AIR 1926 All 66 : 88 Ind. Cas. 746
High Courts05 Jun 1925
Shib Narain Vs Gajadhar and Others
Allahabad High Court · (1925) 06 AHC CK 0008
High Courts05 Jun 1925
Chaudhuri Shib Narain Vs Gajadhar and Others
Allahabad High Court · (1925) 06 AHC CK 0003
High Courts04 Jun 1925Disposed Of
Zahid Ali and Another Vs Sukhu Lonia and Others
Allahabad High Court · AIR 1926 All 87
High Courts02 Jun 1925Disposed Of
Kamlapati Punth and Others Vs Emperor
Allahabad High Court · (1926) ILR (All) 23 : 91 Ind. Cas. 51
Uttar Pradesh Panchayats Act, 1920 — Section 71
High Courts02 Jun 1925Disposed Of
Kamlapati Panth Vs Emperor
Allahabad High Court · AIR 1926 All 27
Penal Code, 1860 (IPC) — Section 323
High Courts01 Jun 1925Allowed
Shiam Lal Vs Radha Ballabh and Others
Allahabad High Court · AIR 1925 All 770 : (1926) ILR (All) 34
Transfer of Property Act, 1882 — Section 41
High Courts30 May 1925
Darbari Lal Vs Emperor
Allahabad High Court · AIR 1925 All 591
Penal Code, 1860 (IPC) — Section 354, 451, 454
High Courts29 May 1925Dismissed
Bhakta Shiromani alias Bachcha Vs Seetal Nath
Allahabad High Court · AIR 1925 All 680 : (1926) ILR (All) 31
High Courts29 May 1925Dismissed
Het Ram alias Udit Narain Vs Dat Prasad Singh
Allahabad High Court · AIR 1926 All 68
High Courts29 May 1925
Shiam Lal Vs Jotia
Allahabad High Court · AIR 1926 All 142
Limitation Act, 1963 — Article 132
High Courts29 May 1925
Dharamsala Lala Reoti Ram Vs Lachhman Prasad
Allahabad High Court · 89 Ind. Cas. 402
High Courts27 May 1925Allowed
Hafiz Zahur Ahmad and Another Vs Taslim-un-nissa and Another
Allahabad High Court · (1925) 05 AHC CK 0047
High Courts27 May 1925Allowed
Zorawar Singh and Others Vs Bhagwan Singh and Another
Allahabad High Court · (1925) 05 AHC CK 0031
High Courts26 May 1925Dismissed
Tufail Hasan Vs Muhamdi Begam
Allahabad High Court · (1926) ILR (All) 17
Civil Procedure Code, 1908 (CPC) — Section 11