High Courts26 May 1925Dismissed
Bankey Lal Kapoor Vs Allahabad Bank Ltd.
Allahabad High Court · AIR 1926 All 47
Criminal Procedure Code, 1898 (CrPC) — Section 439
COURT ARCHIVE
Allahabad High Court judgments, 1925
494 judgments · page 13 of 25
High Courts26 May 1925Dismissed
Mohamdi Begum Vs Tufail Hasan
Allahabad High Court · AIR 1926 All 20
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 May 1925
Musammat Mohamdi Begam Vs Tufail Hasan
Allahabad High Court · 92 Ind. Cas. 260
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts25 May 1925Dismissed
East Indian Railway Vs Brij Kishore
Allahabad High Court · (1925) 05 AHC CK 0013
High Courts22 May 1925Dismissed
Jagannath Prasad and Another Vs Jugul Kishore and Others
Allahabad High Court · AIR 1926 All 89 : (1926) ILR (All) 9
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4
High Courts22 May 1925
Kashi Prasad and Another Vs Mathura Prasad and Others
Allahabad High Court · AIR 1926 All 145 : (1926) ILR (All) 6
High Courts22 May 1925
Jagamaya Dasi Vs Tulsa and Others
Allahabad High Court · AIR 1926 All 70 : (1926) ILR (All) 12
Transfer of Property Act, 1882 — Section 40
High Courts21 May 1925Dismissed
Faqir Chand and Another Vs Sant Lal
Allahabad High Court · AIR 1926 All 157(1) : (1926) ILR (All) 4
High Courts20 May 1925Dismissed
Shiva Nath Prasad Vs Tulshi Ram
Allahabad High Court · (1925) 05 AHC CK 0057
High Courts20 May 1925Disposed Of
Komil Prasad Vs Bharat Indu and Others
Allahabad High Court · AIR 1926 All 82
High Courts20 May 1925
Net Singh and Others Vs The Receiver of the Estate of Gajraj Singh and Another
Allahabad High Court · (1925) 05 AHC CK 0034
High Courts20 May 1925
Narain Dutt Tewari Vs Rudra Dutt Bhatt and Another
Allahabad High Court · AIR 1925 All 654
Penal Code, 1860 (IPC) — Section 423
High Courts19 May 1925Dismissed
Roshan Lal and Another Vs Maharaj Prasad and Others
Allahabad High Court · AIR 1926 All 166
High Courts19 May 1925Disposed Of
Sukhai Vs Emperor
Allahabad High Court · AIR 1925 All 676 : 157 Ind. Cas. 1049
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 304
High Courts18 May 1925Allowed
(Thakur) Bilas Singh Vs Emperor
Allahabad High Court · (1925) 05 AHC CK 0053
High Courts18 May 1925Allowed
Husain Baksh Vs M. Mahfuzul Haq and Another
Allahabad High Court · AIR 1925 All 559
High Courts15 May 1925Dismissed
Kali Charan Singh and Others Vs Musammat Bageshra Kunwari and Others
Allahabad High Court · 89 Ind. Cas. 374
High Courts15 May 1925Dismissed
Bhikki Mal Vs Lala Raghubir Singh and Another
Allahabad High Court · 88 Ind. Cas. 915
Negotiable Instruments Act, 1881 (NI) — Section 76(d)
High Courts15 May 1925Dismissed
Kali Charan Singh and Others Vs Bageshra Kunwari and Others
Allahabad High Court · (1925) 05 AHC CK 0050