High Courts07 May 1925
Pirthi Nath and Another Vs Mt. Kunji Kunwar and Another
Allahabad High Court · AIR 1926 All 41
COURT ARCHIVE
Allahabad High Court judgments, 1925
494 judgments · page 15 of 25
High Courts06 May 1925Disposed Of
Mahomed Mazhar Ali Vs Mt. Bijja Begam
Allahabad High Court · (1925) 05 AHC CK 0036
High Courts06 May 1925Dismissed
Mt. Saliman and Another Vs Abdul Aziz and Others
Allahabad High Court · AIR 1925 All 777
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 May 1925Allowed
Mohammad Mazhar Ali Vs Musammat Biggha Begam
Allahabad High Court · (1925) 05 AHC CK 0008
High Courts04 May 1925
Ram Charan Das Vs Emperor
Allahabad High Court · 88 Ind. Cas. 358
Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts04 May 1925
Ganesh Prasad Vs Bhagelu Ram and Others
Allahabad High Court · (1925) 05 AHC CK 0005
High Courts01 May 1925Dismissed
Kishun Ahir and Others Vs Saran Ahir and Another
Allahabad High Court · AIR 1925 All 553
High Courts01 May 1925Dismissed
Amar Singh Vs Mt. Ram Dei
Allahabad High Court · (1925) 05 AHC CK 0025
High Courts30 Apr 1925Dismissed
Tulshi Ram Vs Daya Ram
Allahabad High Court · AIR 1925 All 604
Oaths Act, 1873 — Section 8
High Courts30 Apr 1925Dismissed
Dhunde Chaudhri Vs The Municipal Board and Others
Allahabad High Court · AIR 1925 All 699
Uttar Pradesh Municipalities Act, 1916 — Section 321
High Courts29 Apr 1925
Sheikh Jorhawan and Others Vs Municipal Board
Allahabad High Court · AIR 1926 All 18
High Courts28 Apr 1925Dismissed
Ram Prasad Singh and Others Vs Jagatamba Prasad Singh and Others
Allahabad High Court · AIR 1925 All 547
High Courts28 Apr 1925Dismissed
Charan Singh Vs Emperor
Allahabad High Court · AIR 1925 All 798
Motor Vehicles Act, 1988 — Section 5Penal Code, 1860 (IPC) — Section 279
High Courts28 Apr 1925Disposed Of
Lachman Prasad and Another Vs Munia and Others
Allahabad High Court · AIR 1925 All 759
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts28 Apr 1925
Basanti Bai Vs Nanhe Mal and Others
Allahabad High Court · (1925) 04 AHC CK 0014
High Courts27 Apr 1925Disposed Of
Kunwar Meharban Singh Vs Panna Lal
Allahabad High Court · 89 Ind. Cas. 617
High Courts27 Apr 1925Dismissed
Prem Narain and Others Vs Jagdamba Sahai
Allahabad High Court · AIR 1925 All 762