High Courts27 Apr 1925Disposed Of
Motilal Vs Emperor through Kanhaiya Lal
Allahabad High Court · AIR 1925 All 540
COURT ARCHIVE
Allahabad High Court judgments, 1925
494 judgments · page 16 of 25
High Courts23 Apr 1925Allowed
Aziz Bano Vs Mohammad Ibrahim Husain
Allahabad High Court · (1925) 04 AHC CK 0046
High Courts23 Apr 1925Allowed
Mt. Sarvi Begam Vs L. Ram Chander Sarup
Allahabad High Court · AIR 1925 All 778
Limitation Act, 1908 — Section 18
High Courts23 Apr 1925Allowed
Aziz Banu Vs Mohammad Ibrahim Husain
Allahabad High Court · (1925) 04 AHC CK 0041
High Courts23 Apr 1925Allowed
Firm Shiam Lal Joti Prasad Vs Dhanpat Rai and Another
Allahabad High Court · AIR 1925 All 768
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts22 Apr 1925Allowed
Faqir Mohammad Vs Babu Brij Narain Mahrotra
Allahabad High Court · 88 Ind. Cas. 444
Guardians and Wards Act, 1890 — Section 45
High Courts22 Apr 1925Allowed
Fakir Muhammad Vs Brij Narain Mahrotra
Allahabad High Court · AIR 1925 All 785
Guardians and Wards Act, 1890 — Section 45
High Courts22 Apr 1925Dismissed
Swarath Ram Ram Saran Vs Ram Ballabh and Others
Allahabad High Court · AIR 1925 All 595
High Courts22 Apr 1925Dismissed
Kallu Mal Dhakkan Lal Vs Bhawani Das Rekhab Das
Allahabad High Court · AIR 1925 All 742
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 17Evidence Act, 1872 — Section 34
High Courts22 Apr 1925Disposed Of
Gulab Dei and Another Vs Vaish Motor Company and Another
Allahabad High Court · AIR 1925 All 570
High Courts21 Apr 1925Dismissed
Mahip Narain Pandey Vs Mannu Singh
Allahabad High Court · AIR 1925 All 546
High Courts21 Apr 1925Allowed
Sital Rai and Another Vs Ram Khelawan Pandey
Allahabad High Court · AIR 1925 All 543
High Courts20 Apr 1925Dismissed
Hulasi and Another Vs Babu Narain Das and Another
Allahabad High Court · 89 Ind. Cas. 483
Limitation Act, 1963 — Section 10
High Courts20 Apr 1925Dismissed
Shankar Kurmi Vs Mohammad Moqim Ali Khan and Others
Allahabad High Court · AIR 1926 All 77
High Courts20 Apr 1925Dismissed
Chunni Lal and Others Vs Sheo Charan Lal Lalman and Others
Allahabad High Court · (1925) 04 AHC CK 0044
High Courts20 Apr 1925Dismissed
Baijnath Pandan Vs The Estate of E.C. Dennet
Allahabad High Court · AIR 1925 All 400
High Courts20 Apr 1925Disposed Of
(Acharya Guru Mahant) Ramrup Goshain and Others Vs Mahant Ramdhari Bhagat and Others
Allahabad High Court · (1925) 04 AHC CK 0024
High Courts20 Apr 1925
Hulasi and Another Vs Baba Narain Das and Another
Allahabad High Court · AIR 1925 All 822
Limitation Act, 1963 — Section 10