High Courts03 Apr 1925Dismissed
Baldeo Ram and Another Vs Kunkun Ram
Allahabad High Court · AIR 1925 All 808
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
COURT ARCHIVE
Allahabad High Court judgments, 1925
494 judgments · page 18 of 25
High Courts01 Apr 1925Dismissed
Lala Sri Niwas Vs The East Indian Railway Company and Another
Allahabad High Court · 88 Ind. Cas. 575
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts01 Apr 1925Dismissed
Azmatullah Khan Vs Ahmad Ali
Allahabad High Court · 88 Ind. Cas. 581
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts01 Apr 1925
Sri Newas Vs E.I.R. Co. and Another
Allahabad High Court · AIR 1925 All 823
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts27 Mar 1925Dismissed
Sheikh Amir Haider and Another Vs Ali Ahmad and Another
Allahabad High Court · 88 Ind. Cas. 234
High Courts27 Mar 1925Allowed
Firm Balram Dass-Fakir Chand Vs The Great Indian Peninsula Railway Company
Allahabad High Court · (1925) 03 AHC CK 0043
High Courts27 Mar 1925Dismissed
Amir Haidar and Another Vs Ali Ahmad and Another
Allahabad High Court · AIR 1925 All 424
High Courts27 Mar 1925Dismissed
Gajendra Singh Vs Durga Kumari
Allahabad High Court · (1925) 03 AHC CK 0025
High Courts27 Mar 1925Dismissed
Raghunath Prasad Singh Vs Lachhmi Narain Singh
Allahabad High Court · AIR 1925 All 394
High Courts27 Mar 1925Allowed
Firm Balram Das-Fakir Chand Vs G.I.P. Railway Company
Allahabad High Court · (1925) 03 AHC CK 0010
High Courts27 Mar 1925
Naunihal Singh and Others Vs Alice Georgina Skinner and Another
Allahabad High Court · (1925) 03 AHC CK 0007
High Courts26 Mar 1925Allowed
R.B. Abhainandan Prasad Vs Bhagwan Datt Pathak and Another
Allahabad High Court · 88 Ind. Cas. 298
High Courts26 Mar 1925Allowed
Abhainandan Prasad Vs Bhagwan Dutt Pathak and Another
Allahabad High Court · AIR 1925 All 765
High Courts26 Mar 1925Allowed
In Re: Lachhman Prasad Babu Ram of Cawnpore
Allahabad High Court · AIR 1925 All 385
High Courts25 Mar 1925Dismissed
Daleep Misir and Others Vs Jadunath Misir and Others
Allahabad High Court · AIR 1926 All 573 : 95 Ind. Cas. 178
Specific Relief Act, 1877 — Section 42
High Courts25 Mar 1925Dismissed
Rudra Pratap Singh Vs Sharda Mahesh Prasad Singh
Allahabad High Court · AIR 1925 All 471
High Courts25 Mar 1925Allowed
Kashi Nath and Others Vs Emperor
Allahabad High Court · AIR 1925 All 518
High Courts25 Mar 1925Disposed Of
Har Sarup and Another Vs Emperor
Allahabad High Court · AIR 1925 All 753
Penal Code, 1860 (IPC) — Section 302, 304