High Courts16 Apr 1925Disposed Of
In Re: J. H. Chandler and Co., Ltd. (in Liquidation) Official Liquidator
Allahabad High Court · 95 Ind. Cas. 927
Companies Act, 1956 — Section 30
COURT ARCHIVE
Allahabad High Court judgments, 1925
494 judgments · page 17 of 25
High Courts16 Apr 1925
Hasan Ali and Others Vs King-Emperor
Allahabad High Court · AIR 1926 All 22
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 75
High Courts16 Apr 1925Dismissed
Jagat Pande Vs Sarawan Pande and Others
Allahabad High Court · AIR 1925 All 404
High Courts15 Apr 1925Dismissed
Lala Moti Lal Vs Bishamber Nath
Allahabad High Court · 88 Ind. Cas. 95
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 3, 141
High Courts15 Apr 1925Dismissed
Ram Baran Chaube and Another Vs Bhagwati Pandey and Others
Allahabad High Court · AIR 1925 All 804 : 89 Ind. Cas. 295 : 83 Ind. Cas. 142
Transfer of Property Act, 1882 — Section 83
High Courts14 Apr 1925
Raja Devi and Another Vs Muhammad Yaqub and Another
Allahabad High Court · AIR 1925 All 411
High Courts14 Apr 1925
Bhagwan Din and Others Vs Sri Kishen and Others
Allahabad High Court · (1925) 04 AHC CK 0005
High Courts09 Apr 1925Dismissed
M. Mahadeo Prasad and Others Vs Harbans Singh
Allahabad High Court · (1925) 04 AHC CK 0049
High Courts09 Apr 1925Dismissed
Dhum Singh Vs Emperor
Allahabad High Court · AIR 1925 All 448 : 88 Ind. Cas. 1
High Courts09 Apr 1925
Girdhari Lal and Others Vs Khare Prasad and Others
Allahabad High Court · AIR 1925 All 795
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts08 Apr 1925Dismissed
Jai Narain Singh and Another Vs Mandhai Singh and Others
Allahabad High Court · (1925) 04 AHC CK 0030
High Courts07 Apr 1925Disposed Of
Nehal Singh Vs Jagannath Das
Allahabad High Court · AIR 1925 All 743
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts06 Apr 1925Dismissed
(Munshi) Shib Ram Vs Faqira and Another
Allahabad High Court · AIR 1925 All 705
Court Fees Act, 1870 — Section 7(11)
High Courts06 Apr 1925
Bijai Vs Narain
Allahabad High Court · AIR 1926 All 45
North Western Provinces Tenancy Act, 1901 — Section 187, 22