COURT ARCHIVE

Allahabad High Court judgments, 1960

345 judgments · page 5 of 18

High Courts10 Oct 1960Disposed Of

Savitri Devi Vs Rajul Devi and Others

Allahabad High Court · AIR 1961 All 245 : (1961) 31 AWR 5

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1, 109, 110Constitution of India, 1950 — Article 133, 133(1)

High Courts10 Oct 1960Dismissed

J.K. Investment Trust Ltd. and Others Vs Muir Mills Co. Ltd. and Others

Allahabad High Court · AIR 1961 All 413 : (1961) 31 AWR 120 : (1962) 32 CompCas 893

Companies Act, 1956 — Section 397, 398

High Courts10 Oct 1960Dismissed

Ghulam Mohiuddin Vs Munsiff of Etah and Others

Allahabad High Court · AIR 1961 All 200 : (1960) 30 AWR 637

Uttar Pradesh Municipalities Act, 1916 — Section 1(2), 87AUttar Pradesh Town Areas Act, 1914 — Section 38(1), 38(3), 38(4)

High Courts10 Oct 1960Allowed

Dhandu and Others Vs Girdhari Lal

Allahabad High Court · AIR 1961 All 518 : (1961) 31 AWR 475

Limitation Act, 1908 — Article 139Transfer of Property Act, 1882 — Section 6

High Courts08 Oct 1960

Sohan Lal Vs State

Allahabad High Court · (1960) 10 AHC CK 0005

Penal Code, 1860 (IPC) — Section 499, 500

High Courts07 Oct 1960Dismissed

Parma Singh and Another Vs Deo Nath Pathak and Others

Allahabad High Court · (1960) 30 AWR 688

Transfer of Property Act, 1882 — Section 60

High Courts05 Oct 1960Dismissed

Radha Mohan Singh Vs Mst. Mahesh Kuar and others

Allahabad High Court · (1961) 31 AWR 302

Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12, 17Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 200, 21(d)Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12, 17

High Courts05 Oct 1960Dismissed

Suraj Lal Bal Krishna Das Vs Padrauna Raj Krishna Sugar Works Ltd. and Another

Allahabad High Court · AIR 1961 All 371 : (1961) 31 AWR 560

Civil Procedure Code, 1908 (CPC) — Section 115, 73

High Courts05 Oct 1960

COMMISSIONER OF Income Tax Vs MATHULAL BALDEO PRASAD.

Allahabad High Court · (1961) 42 ITR 517

Income Tax Act, 1922 — Section 66(1)

High Courts04 Oct 1960Allowed

Mool Chand and Another Vs Kamta Prasad and Others

Allahabad High Court · AIR 1961 All 595

Allahabad High Court Rules, 1952 — Rule 21, 21(1), 8Civil Procedure Code, 1908 (CPC) — Order 42 Rule 1, 122, 123, 124Limitation Act, 1908 — Section 5

High Courts04 Oct 1960Dismissed

Gorakh Ram and Others Vs Dhannu Ram and Another

Allahabad High Court · AIR 1961 All 415 : (1961) 31 AWR 117

Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7Supreme Court Rules, 1950 — Order 12 Rule 3

High Courts04 Oct 1960Allowed

Mool Chand and another Vs Kamta Prasad and others

Allahabad High Court · (1960) 10 AHC CK 0018

Allahabad High Court Rules, 1952 — Rule 21, 21(1), 8Civil Procedure Code, 1908 (CPC) — Order 42 Rule 1, 122, 123, 124Limitation Act, 1908 — Article 5, 5

High Courts04 Oct 1960Dismissed

Bankhandi Lal Vs Asst. Supdt. of Police and Others

Allahabad High Court · AIR 1962 All 114

Constitution of India, 1950 — Article 226, 311Police Act, 1861 — Section 7

High Courts04 Oct 1960Dismissed

Indra Devi Vs Dil Sukh and another

Allahabad High Court · (1961) 31 AWR 105

Criminal Procedure Code, 1898 (CrPC) — Section 247, 403(1)Criminal Procedure Code, 1898 (CrPC) — Section 247, 403(1)Criminal Procedure Code, 1898 (CrPC) — Section 247, 403(1)

High Courts23 Sept 1960Disposed off

GAPPUMAL KANHAIYALAL Vs COMMISSIONER OF Income Tax.

Allahabad High Court · (1961) 43 ITR 46

Income Tax Act, 1961 — Section 4(3)(vii)

High Courts23 Sept 1960Dismissed

KUNWAR KRISHNA CHANDRA, Vs COMMISSIONER OF Income Tax.

Allahabad High Court · (1961) 42 ITR 137

Income Tax Act, 1961 — Section 9(1)(iv)

High Courts23 Sept 1960Allowed

Kallan Khan Vs State

Allahabad High Court · AIR 1961 All 261 : (1961) 31 AWR 84 : (1961) CriLJ 584

Foreigners Act, 1946 — Section 14, 3(2)

High Courts23 Sept 1960Allowed

S.P. Dubey Vs Narsingh Bahadur

Allahabad High Court · AIR 1961 All 447 : (1960) 30 AWR 646 : (1961) CriLJ 185

Criminal Procedure Code, 1898 (CrPC) — Section 244, 247, 252, 4(1), 417(3)Railways Act, 1989 — Section 112

High Courts23 Sept 1960Disposed Of

Smt. Chandrawati Tewari and Others Vs Uttar Pradesh Government

Allahabad High Court · AIR 1961 All 183 : (1961) 31 AWR 125 : (1961) RD 234

Civil Procedure Code, 1908 (CPC) — Section 60(1)

High Courts23 Sept 1960

GAPPUMAL KANHIYALAL Vs COMMISSIONER OF Income Tax, U.P. and V.P.

Allahabad High Court · (1961) 42 ITR 446

Income Tax Act, 1961 — Section 66(1)