High Courts08 Sept 1960Dismissed
State Vs Mukhtar Ahmad
Allahabad High Court · (1961) CriLJ 333
Foreigners Act, 1946 — Section 14
COURT ARCHIVE
Allahabad High Court judgments, 1960
345 judgments · page 7 of 18
High Courts04 Sept 1960Dismissed
Kundan Lal Vs Union of India (UOI) and Another
Allahabad High Court · AIR 1961 All 567 : (1961) 2 FLR 126 : (1961) 1 LLJ 679
Payment of Wages Act, 1936 — Section 1, 15, 7(2)
High Courts01 Sept 1960Dismissed
Vikarma Singh and Others Vs Smt. Parbati Kunwar and and Hansraj Singh and Others
Allahabad High Court · (1960) 30 AWR 656
Limitation Act, 1963 — Section 22
High Courts01 Sept 1960Disposed Of
Ganga and Others Vs Behari Lal and Others
Allahabad High Court · AIR 1961 All 526
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts01 Sept 1960
M/s Sri Ram Mahadeo Prasad Vs Commissioner of Income Tax
Allahabad High Court · AIR 1962 All 98 : (1961) 42 ITR 211
Excess Profits Tax Act, 1940 — Section 2(5), 4
High Courts01 Sept 1960Dismissed
Vikarma Singh and Others Vs Smt. Parbati Kunwar and Another
Allahabad High Court · AIR 1961 All 97
Limitation Act, 1908 — Section 22(1)
High Courts31 Aug 1960Dismissed
State of U.P. Vs Raj Narain Agarwal
Allahabad High Court · AIR 1961 All 432
Constitution of India, 1950 — Article 14
High Courts31 Aug 1960Dismissed
Qadam Singh and Another Vs Ganga Saran and Ram Saran
Allahabad High Court · (1960) 30 AWR 580
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 41, 48Uttar Pradesh Land Revenue Act, 1901 — Section 220
High Courts30 Aug 1960
ALLAHABAD GLASS WORKS Vs COMMISSIONER OF Income Tax, U.P. and V.P.
Allahabad High Court · (1961) 42 ITR 439
Income Tax Act, 1961 — Section 13
High Courts26 Aug 1960Dismissed
Mahesh Prasad Vs Station Officer and Another
Allahabad High Court · (1960) 30 AWR 591
Constitution of India, 1950 — Article 226Hindu Marriage Act, 1955 — Section 6Penal Code, 1860 (IPC) — Section 363, 366, 368, 376
High Courts26 Aug 1960Dismissed
Lala Jagdish Prasad and Another Vs Administrator, Municipal Board, Saharanpur and Another
Allahabad High Court · AIR 1961 All 583 : (1961) 31 AWR 262
Constitution of India, 1950 — Article 245, 265, 372Government of India Act, 1915 — Section 79(1)Uttar Pradesh Municipalities Act, 1916 — Section 128(1), 129, 141, 142, 143
High Courts26 Aug 1960Dismissed
Avadh Behari Lal Vs Board of Revenue, UP and others
Allahabad High Court · (1961) 31 AWR 121
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331, 341Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331, 341Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331, 341
High Courts25 Aug 1960Dismissed
Abdul Wali Vs State of UP and Others
Allahabad High Court · (1960) 30 AWR 661
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 11Majority Act, 1875 — Section 3
High Courts24 Aug 1960Allowed
Regional Transport Authority and Another Vs Sri Kashi Prasad Gupta and Others
Allahabad High Court · AIR 1962 All 551
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 68C, 68F(2), 68G(2)
High Courts24 Aug 1960Dismissed
Dr. (Kumari) Mercy I.B. Clive Vs The State
Allahabad High Court · AIR 1961 All 288 : (1961) CriLJ 586
Criminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts22 Aug 1960Allowed
Devi Dayalj and others Vs Ram Kumari Devi
Allahabad High Court · (1960) 08 AHC CK 0014
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts22 Aug 1960Allowed
Devi Dayal and Others Vs Ram Kumari Devi
Allahabad High Court · AIR 1961 All 107
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts19 Aug 1960Allowed
Shiam Sunder Lal Gupta Vs Haji Mohammad Zakir and others
Allahabad High Court · (1961) 31 AWR 146
High Courts19 Aug 1960Disposed Of
Badullah Vs State
Allahabad High Court · AIR 1961 All 397 : (1961) 31 AWR 89 : (1961) CriLJ 169
Criminal Procedure Code, 1898 (CrPC) — Section 476, 477, 478, 479, 479A
High Courts19 Aug 1960Dismissed
Mahboob Hasan Khan and Others Vs Syed Bashir Husain and Others
Allahabad High Court · AIR 1961 All 527
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 9, Order 43 Rule 1