COURT ARCHIVE

Allahabad High Court judgments, 1960

345 judgments · page 9 of 18

High Courts26 Jul 1960Allowed

Brij Raj Singh and Another Vs Superintendent of Police and Others

Allahabad High Court · (1961) CriLJ 327

Constitution of India, 1950 — Article 226, 311Penal Code, 1860 (IPC) — Section 157, 173, 332, 409Police Act, 1861 — Section 2, 7

High Courts26 Jul 1960Allowed

Kailash Nath Seth Vs Division Superintendent Railway, Allahabad and Another

Allahabad High Court · AIR 1961 All 276

Constitution of India, 1950 — Article 311

High Courts26 Jul 1960Allowed

Sarnam Singh and Others Vs State

Allahabad High Court · AIR 1961 All 196 : (1961) CriLJ 454

Arms Act, 1959 — Section 19Constitution of India, 1950 — Article 22Criminal Procedure Code, 1898 (CrPC) — Section 403(1)

High Courts26 Jul 1960Allowed

Nirmal Kumar Jain Vs Satya Prakash Jain and Others

Allahabad High Court · AIR 1961 All 109

Constitution of India, 1950 — Article 62Limitation Act, 1908 — Article 120, 62

High Courts25 Jul 1960Dismissed

The Divisional Superintendent, Northern Railway, Allahabad Vs Ram Saran Das

Allahabad High Court · (1960) 07 AHC CK 0013

Constitution of India, 1950 — Article 311(2)

High Courts22 Jul 1960Partly Allowed

Municipal Board, Sambhal Vs Jhamman Lal and Another

Allahabad High Court · AIR 1961 All 103 : (1960) 30 AWR 490 : (1961) CriLJ 204

Prevention of Food Adulteration Act, 1954 — Section 10, 10(1), 10(4), 16

High Courts18 Jul 1960Dismissed

Prabhulal Lal and others Vs Babu Singh

Allahabad High Court · (1960) 07 AHC CK 0012

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 7 Rule 11, 11

High Courts14 Jul 1960Dismissed

Prem Chand and Another Vs Pandit Satya Deo and Another

Allahabad High Court · AIR 1961 All 434

Limitation Act, 1908 — Article 134, 144, 10

High Courts14 Jul 1960Allowed

State Vs Ashfaq Ahmad

Allahabad High Court · AIR 1961 All 115 : (1960) 30 AWR 621 : (1961) CriLJ 210

British Nationality and Status of Aliens Act, 1914 — Section 1(1)Foreigners Act, 1946 — Section 14, 2, 3(2), 9

High Courts12 Jul 1960Dismissed

Mohd. Sharif and Another Vs Union of India (UOI) and Others

Allahabad High Court · AIR 1961 All 82

Allahabad High Court Rules, 1952 — Rule 5

High Courts12 Jul 1960Dismissed

Mohd Sharif and Another Vs Union of India (UOI)

Allahabad High Court · (1960) 30 AWR 497

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1

High Courts12 Jul 1960Allowed

B.N. Singh Vs State of U.P. and Others

Allahabad High Court · AIR 1960 All 754

Constitution of India, 1950 — Article 14Uttar Pradesh Disciplinary Proceedings (Administrative Tribunal) Rules, 1947 — Rule 12, 2, 4, 4(1), 8

High Courts08 Jul 1960Dismissed

Ram Deo Singh and Others Vs Board of Revenue and Others

Allahabad High Court · AIR 1961 All 278 : (1960) 30 AWR 466

Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Tenancy Act, 1939 — Section 180Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 20

High Courts08 Jul 1960

Kays Construction Company (Private), Ltd. Vs Regional Conciliation Officer-cum-Assistant Labour Commissioner and Others

Allahabad High Court · (1960) 2 LLJ 461

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 20, 33C

High Courts07 Jul 1960Allowed

Maharaj Kumar Mahmud Hasan Khan Vs Moti Lal Banker

Allahabad High Court · AIR 1961 All 1

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11(2), Order 21 Rule 2, Order 23 Rule 3, Order 23 Rule 4, 38

High Courts14 Jun 1960Dismissed

Radhey Shyam Agarwal Vs State

Allahabad High Court · AIR 1961 All 599 : (1961) CriLJ 742

Uttar Pradesh Shops and Commercial Establishments Act, 1947 — Section 10, 2(6), 4

High Courts10 Jun 1960

Shiv Pujan Misra. Vs The State of U.P.

Allahabad High Court · (1961) CriLJ 58

Penal Code, 1860 (IPC) — Section 161, 165, 165A

High Courts23 May 1960

Deo Kishun Tiwari and Others Vs Ram Sagar Tiwari and Others

Allahabad High Court · (1960) 30 AWR 350

Uttar Pradesh Land Tenures Legal Proceedings (Removal of Difficulties) Order, 1952 — Clause 2Uttar Pradesh Tenancy Act, 1939 — Section 242

High Courts22 May 1960

Pooranmal Kapoorchand Vs Kishan Maheshwari and Others

Allahabad High Court · (1960) 05 AHC CK 0003

Constitution of India, 1950 — Article 226

High Courts20 May 1960Dismissed

PT. DEO SHARMA Vs COMMISSIONER OF Income Tax, U. P. AND V. P.

Allahabad High Court · (1961) 41 ITR 235

Income Tax Act, 1961 — Section 66(1)