High Courts16 Aug 1960Allowed
Shyam Sunder and Another Vs Shanti Devi
Allahabad High Court · AIR 1961 All 563
Civil Procedure Code, 1908 (CPC) — Section 35
COURT ARCHIVE
Allahabad High Court judgments, 1960
345 judgments · page 8 of 18
High Courts16 Aug 1960Disposed Of
Raj Narain Vs State
Allahabad High Court · AIR 1961 All 531 : (1961) 31 AWR 64 : (1961) CriLJ 586(1)
Constitution of India, 1950 — Article 13, 19, 19(1), 19(2), 19(3)Criminal Law (Amendment) Act, 1932 — Section 7, 7(1)
High Courts12 Aug 1960Allowed
Param Kirti Saran Vs Dewan Singh
Allahabad High Court · AIR 1961 All 564 : (1960) 30 AWR 663
Limitation Act, 1908 — Section 14, 2(7)
High Courts11 Aug 1960
Basudeo Singh and Others Vs District Magistrate
Allahabad High Court · (1960) 30 AWR 653
Police Act, 1861 — Section 30
High Courts10 Aug 1960Allowed
District Magistrate Vs Hari Narain Mehrotra and Others
Allahabad High Court · (1960) 30 AWR 563
High Courts10 Aug 1960Dismissed
Ram Babu Rathaur Vs Divisional Manager, Life Insurance Corporation of India and Others
Allahabad High Court · AIR 1961 All 502
Constitution of India, 1950 — Article 226, 311Specific Relief Act, 1963 — Section 21
High Courts10 Aug 1960Partly Allowed
Ram Swaroop Gupta Vs Cantonment Board, Lucknow
Allahabad High Court · AIR 1961 All 263 : (1960) 30 AWR 678
Cantonments Act, 1924 — Section 179(2)
High Courts09 Aug 1960Allowed
Rajjan Lal Vs State and Another
Allahabad High Court · AIR 1961 All 139 : (1960) 30 AWR 535 : (1961) CriLJ 332
Criminal Procedure Code, 1898 (CrPC) — Section 417(3), 417(4)Limitation Act, 1908 — Section 29, 5
High Courts08 Aug 1960
Malik Nizam Uddin and Others Vs Sheo Prakash and Others
Allahabad High Court · (1960) 30 AWR 649
Uttar Pradesh Tenancy Act, 1939 — Section 251Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 7(b)
High Courts08 Aug 1960
MOTILAL AND ANOTHER Vs Income Tax OFFICER, DISTRICT II (III) KANPUR.
Allahabad High Court · (1962) 44 ITR 454
Constitution of India, 1950 — Article 226
High Courts04 Aug 1960Dismissed
Assistant Custodian of Evacuee Property, Agra and another Vs Sharfuddin and another
Allahabad High Court · (1961) 31 AWR 173
Administration of Evacuee Property Act, 1950 — Section 10, 8(4)Administration of Evacuee Property Act, 1950 — Section 10, 8(4)Administration of Evacuee Property Act, 1950 — Section 10, 8(4)
High Courts04 Aug 1960Dismissed
State Vs Reva Chand
Allahabad High Court · AIR 1961 All 352
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1), 247, 423Penal Code, 1860 (IPC) — Section 182Police Regulations — Rule 6
High Courts04 Aug 1960Dismissed
H.C. Mukerji Vs K.P. Goswami and Another
Allahabad High Court · AIR 1961 All 195
Contract Act, 1872 — Section 69, 70Uttar Pradesh Municipal Water Supply Rules — Rule 3
High Courts04 Aug 1960Allowed
State Vs Nur Bux and Others
Allahabad High Court · (1960) 08 AHC CK 0008
Uttar Pradesh Prevention of Cow Slaughter Act, 1955 — Section 3
High Courts04 Aug 1960Allowed
Municipal Board Vs Jai Engineering Works Ltd.
Allahabad High Court · (1960) 30 AWR 590
Constitution of India, 1950 — Article 226
High Courts03 Aug 1960Allowed
Firm Bindeshri Prasad Bhola Nath and Others Vs Raja Ram and Another
Allahabad High Court · AIR 1961 All 198
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69, Order 21 Rule 90Evidence Act, 1872 — Section 5
High Courts03 Aug 1960Dismissed
Ravindra Kumar Vakil, Etah Vs State of Uttar Pradesh
Allahabad High Court · AIR 1961 All 361
Constitution of India, 1950 — Article 16, 226Evidence Act, 1872 — Section 114Uttar Pradesh Civil Services (Judicial Branch) Rules, 1951 — Rule 14
High Courts28 Jul 1960Dismissed
Channu Singh Vs Khem Karan
Allahabad High Court · AIR 1961 All 566
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts28 Jul 1960Dismissed
State Vs Yakub
Allahabad High Court · AIR 1961 All 428 : (1960) 30 AWR 659
Foreigners Act, 1946 — Section 14, 3Foreigners Laws (Amendment) Act, 1957 — Section 2
High Courts28 Jul 1960Allowed
Ram Dutt Upadhia Vs Ram Sunder Misir
Allahabad High Court · AIR 1961 All 636
Civil Procedure Code, 1908 (CPC) — Section 144, 47