High Courts06 Nov 1962Dismissed
Gourdhan Das Badri Prasad Khemka and Others Vs Smt. Shilwati Devi and Others
Allahabad High Court · AIR 1963 All 606
Companies Act, 1913 — Section 176, 202
COURT ARCHIVE
Allahabad High Court judgments, 1962
273 judgments · page 3 of 14
High Courts02 Nov 1962Allowed
Niranjan Prakash and Another Vs Manni Lal Dwivedi
Allahabad High Court · AIR 1964 All 433 : (1964) CriLJ 369
Criminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts01 Nov 1962Dismissed
Badri Prasad Prabha Shanker and Another Vs Sales Tax Commissioner
Allahabad High Court · (1963) 14 STC 208
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1), 4
High Courts31 Oct 1962Dismissed
Gyanandra Vir Singh Vs The Vice Chancellor, University of Allahabad and Others
Allahabad High Court · AIR 1963 All 596
Allahabad University Act, 1921 — Section 12(7), 30, 33, 33(2)
High Courts25 Oct 1962Dismissed
Reoti Prasad and Another Vs Hotilal and Others
Allahabad High Court · AIR 1964 All 233
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9, 2(11)
High Courts24 Oct 1962Allowed
Ram Piari and Another Vs Ram Nath and Others
Allahabad High Court · AIR 1963 All 599
Transfer of Property Act, 1882 — Section 41, 43
High Courts24 Oct 1962Dismissed
Kailash Nath Vs Nagar Mahapalika, Lucknow and Another
Allahabad High Court · AIR 1963 All 241
Allahabad High Court Rules, 1952 — Rule 5Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1, 115, 2(9)
High Courts24 Oct 1962
TIKA RAM AND SONS (PRIVATE) LTD. Vs COMMISSIONER OF Income Tax, U. P., AND ANOTHER.
Allahabad High Court · (1964) 51 ITR 403
COMPANIES ACT, 1956 — Section 153, 228, 391, 439, 446Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 29, 45, 46, 66
High Courts23 Oct 1962Allowed
Ramchandra Gupta Vs The Kanpur Iron Scrap Merchants Association Ltd. and Another
Allahabad High Court · AIR 1964 All 45
Companies Act, 1956 — Section 155
High Courts22 Oct 1962Dismissed
Mst. Nafisul Nissa Vs Haji Mohammad Ishaq
Allahabad High Court · AIR 1964 All 235
Allahabad High Court Rules, 1952 — Rule 5Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 104
High Courts19 Oct 1962Dismissed
Maharaja Pateshwari Prasad Singh Vs Aditya Prasad and Others
Allahabad High Court · AIR 1963 All 398
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, Order 34 Rule 6, 2(2), 48Limitation Act, 1908 — Article 181, 182Transfer of Property Act, 1882 — Section 73, 73(2)
High Courts18 Oct 1962Dismissed
Someshwar Vs Barkat Ullah and Others
Allahabad High Court · AIR 1963 All 469
Uttar Pradesh High Courts (Amalgamation) Order, 1948 — Article 9
High Courts17 Oct 1962Allowed
Raja Ram Vs State of Uttar Pradesh
Allahabad High Court · AIR 1963 All 449 : (1964) RD 146
Electricity Act, 1910 — Section 18(3), 2, 51ASpecific Relief Act, 1877 — Section 56
High Courts16 Oct 1962Allowed
Ram Chandra Tripathi Vs Divisional Forest Officer, Dudhi Mirzapur and others
Allahabad High Court · (1962) 10 AHC CK 0010
Forest Act, 1927 — Section 8B
High Courts16 Oct 1962Allowed
Ram Chandra Tripathi Vs Divisional Forest Officer, Dudhi Mirzapur and Others
Allahabad High Court · AIR 1963 All 480
Constitution of India, 1950 — Article 19(1)Forest Act, 1927 — Section 38B
High Courts15 Oct 1962Dismissed
Ayub Hasan Vs Mt. Akhtari and Others
Allahabad High Court · AIR 1963 All 525
High Courts12 Oct 1962Allowed
Mrs. Panzy Fernandas Vs Mrs. M.F. Queoros and Others
Allahabad High Court · AIR 1963 All 153
Succession Act, 1925 — Section 278, 295, 299Uttar Pradesh Court Fees Act, 1870 — Article 1, 11, 17
High Courts12 Oct 1962
COMMISSIONER OF Income Tax, U.P. and V.P. Vs CHANDRA PRAKASH RAIZ.
Allahabad High Court · (1964) 53 ITR 366
Income Tax Act, 1961 — Section 10A, 4, 66
High Courts05 Oct 1962
Jwala Mohan and Others Vs The State
Allahabad High Court · AIR 1963 All 161 : (1962) 32 AWR 880 : (1963) CriLJ 404
Criminal Procedure Code, 1898 (CrPC) — Section 207A, 208Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 396
High Courts03 Oct 1962Dismissed
Bharat Engineering and Foundry Works Vs The U.P. Government
Allahabad High Court · (1963) 14 STC 262
Civil Procedure Code, 1908 (CPC) — Section 60