High Courts17 Sept 1962
JUGGILAL KAMLAPAT (A FIRM) Vs COMMISSIONER OF Income Tax, U.P. and V.P.
Allahabad High Court · (1964) 52 ITR 811
Income Tax Act, 1961 — Section 10
COURT ARCHIVE
Allahabad High Court judgments, 1962
273 judgments · page 5 of 14
High Courts14 Sept 1962Dismissed
MUKAND LAL Vs Income Tax OFFICER, "A" WARD, VARANASI.
Allahabad High Court · (1963) 49 ITR 354
Constitution of India, 1950 — Article 14
High Courts14 Sept 1962Dismissed
Dr. A.K. Chatterji Vs Dr. J.C. Sharma and Others
Allahabad High Court · AIR 1963 All 394
Agra University Act, 1926 — Section 2Constitution of India, 1950 — Article 226
High Courts13 Sept 1962Dismissed
SHYAM SUNDER GUPTA Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1963) 49 ITR 641
Income Tax Act, 1961 — Section 10, 66
High Courts11 Sept 1962Allowed
Faruq Ali Shah Vs Ghanshiam Dass and Others
Allahabad High Court · AIR 1963 All 280
Constitution of India, 1950 — Article 226, 227Limitation Act, 1908 — Article 182(5)Uttar Pradesh Court of Wards Act, 1912 — Section 55
High Courts06 Sept 1962
Commissioner of Income Tax, Lucknow Vs Wheeler Club Ltd., Meerut
Allahabad High Court · AIR 1963 All 474 : (1963) 49 ITR 52
Income Tax Act, 1922 — Section 9
High Courts05 Sept 1962Allowed
Ram Sanehi and Others Vs State
Allahabad High Court · AIR 1963 All 308 : (1963) CriLJ 1
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 3, 80, 9
High Courts05 Sept 1962Allowed
Shakuntala Devi Vs Beni Madhav
Allahabad High Court · AIR 1964 All 165
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 69, 72
High Courts04 Sept 1962Allowed
Bhagwati Prasad Bajoria and Others Vs British India Corporation Ltd. and Others
Allahabad High Court · AIR 1964 All 75
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, 151Companies (Court) Rules, 1959 — Rule 6, 7, 9Companies Act, 1956 — Section 398
High Courts04 Sept 1962Dismissed
Ram Autar Verma Vs Agarwal Bank Ltd.
Allahabad High Court · AIR 1963 All 90
Banking Companies Act, 1949 — Section 45BCivil Procedure Code, 1908 (CPC) — Order 8 Rule 6Court Fees Act, 1870 — Article 1, 1(5)
High Courts03 Sept 1962Allowed
State of Uttar Pradesh Vs Debi Prasad
Allahabad High Court · AIR 1964 All 248
Limitation Act, 1908 — Article 169
High Courts03 Sept 1962Dismissed
Goel Brothers Vs Sales Tax Officer and Others
Allahabad High Court · (1963) 14 STC 193
High Courts30 Aug 1962Dismissed
NATHU RAM PREMCHAND Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1963) 49 ITR 561
Income Tax Act, 1961 — Section 66(2)
High Courts28 Aug 1962Disposed Of
RAMJI LAL RAIS Vs Income Tax OFFICER, C-WARD, MEERUT.
Allahabad High Court · (1963) 49 ITR 167
Income Tax Act, 1961 — Section 33, 61, 66
High Courts28 Aug 1962Dismissed
Smt. Kaniz Fatima Bibi Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1963 All 148 : (1962) 32 AWR 732 : (1963) CriLJ 399
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(5), 517, 561A
High Courts28 Aug 1962
Khalil-Ul-Rahman Khan Vs State Transport Appellate Tribunal and Others
Allahabad High Court · AIR 1963 All 383
Motor Vehicles Act, 1939 — Section 2(20), 48, 48(3), 50, 59
High Courts24 Aug 1962Disposed Of
J.A. Dixit Vs Official Liquidator
Allahabad High Court · AIR 1963 All 284
Companies Act, 1956 — Section 132, 133, 168, 171, 211Limitation Act, 1908 — Section 19
High Courts24 Aug 1962Disposed Of
SETH MADAN GOPAL BAGLA Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1963) 49 ITR 546
Income Tax Act, 1961 — Section 66
High Courts21 Aug 1962Allowed
Ramdeo and Others Vs State
Allahabad High Court · (1963) CriLJ 198
Penal Code, 1860 (IPC) — Section 148, 149, 159, 302
High Courts21 Aug 1962Dismissed
Bareilly Bank Ltd. Vs Nawal Kishore
Allahabad High Court · AIR 1964 All 78