High Courts21 Aug 1962
NIRANJAN LAL RAM CHANDRA Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1964) 52 ITR 60
Income Tax Act, 1961 — Section 66
COURT ARCHIVE
Allahabad High Court judgments, 1962
273 judgments · page 6 of 14
High Courts20 Aug 1962Dismissed
Maharaj Singh and Others Vs Hukum Singh
Allahabad High Court · AIR 1964 All 136
Civil Procedure Code, 1908 (CPC) — Section 100, 115, 151Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 332B
High Courts20 Aug 1962
FAKIR CHAND Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1963) 49 ITR 842
Income Tax Act, 1961 — Section 66
High Courts16 Aug 1962Disposed Of
GANGADHAR BABULAL Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1964) 51 ITR 841
Income Tax Act, 1961 — Section 66
High Courts16 Aug 1962Allowed
Rameshwar Prasad and Another Vs Superintendent of Police Moradabad and Another
Allahabad High Court · AIR 1963 All 408 : (1963) CriLJ 241
Constitution of India, 1950 — Article 19, 226, 227
High Courts13 Aug 1962Allowed
SHAMSHER BAHADUR MIRHOUTRA Vs Income Tax OFFICER, DISTT. II (V), KANPUR, AND OTHERS.
Allahabad High Court · (1963) 50 ITR 156
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 23, 30, 46
High Courts13 Aug 1962Allowed
Parsandi Vs State
Allahabad High Court · (1963) CriLJ 344
Penal Code, 1860 (IPC) — Section 412
High Courts13 Aug 1962Dismissed
Zafar Ahmad Khan Vs The State
Allahabad High Court · AIR 1963 All 105 : (1963) CriLJ 273
Penal Code, 1860 (IPC) — Section 294
High Courts09 Aug 1962
Ramchandra Soti Vs State of Uttar Pradesh
Allahabad High Court · AIR 1963 All 352 : (1963) CriLJ 113
Criminal Procedure Code, 1898 (CrPC) — Section 419, 476, 476BLimitation Act, 1908 — Article 154
High Courts07 Aug 1962Dismissed
Kalika Prasad Hanuman Das Vs Sales Tax Officer
Allahabad High Court · (1963) 14 STC 88
Constitution of India, 1950 — Article 226
High Courts07 Aug 1962Disposed Of
RAJA MOHAMMAD AMIR AHMED KHAN Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1964) 52 ITR 756
Income Tax Act, 1961 — Section 23, 34, 66
High Courts06 Aug 1962Dismissed
Edal Singh Vs State of Uttar Pradesh
Allahabad High Court · (1963) CriLJ 201
Arms Act, 1959 — Section 19Constitution of India, 1950 — Article 19, 226
High Courts03 Aug 1962Disposed Of
COMMISSIONER OF Income Tax, U.P. Vs RUKMANI DEVI.
Allahabad High Court · (1964) 52 ITR 271
Citizenship Act, 1955 — Section 9Income Tax Act, 1961 — Section 66
High Courts03 Aug 1962Dismissed
Ram Prakash Ghai Vs Karam Chand and Another
Allahabad High Court · AIR 1963 All 47 : (1962) 32 AWR 644
Transfer of Property Act, 1882 — Section 109Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)
High Courts31 Jul 1962Partly Allowed
Jan Mohammad Vs State
Allahabad High Court · AIR 1963 All 501 : (1963) CriLJ 481
Criminal Procedure Code, 1898 (CrPC) — Section 367(5), 374, 376, 423Penal Code, 1860 (IPC) — Section 302
High Courts30 Jul 1962Allowed
Radha Krishna Vs Krishna and Others
Allahabad High Court · AIR 1964 All 325
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10Limitation Act, 1908 — Article 182, 183
High Courts30 Jul 1962Allowed
Om Prakash Vs Union of India (UOI)
Allahabad High Court · AIR 1963 All 242 : (1962) 32 AWR 831
Arbitration Act, 1940 — Section 15, 16, 20, 20(2), 30
High Courts27 Jul 1962
Lakshman Prakash Vs Commissioner of Income Tax, U.P.
Allahabad High Court · AIR 1963 All 172 : (1963) 48 ITR 705
Civil Procedure Code, 1908 (CPC) — Section 11Income Tax Act, 1922 — Section 31, 31(3), 34, 34(3)
High Courts26 Jul 1962Dismissed
Shri Kishan Vs K.S. Gandhi and Others
Allahabad High Court · AIR 1963 All 532
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 225, 226
High Courts26 Jul 1962Dismissed
The National Chamber of Commerce Ltd., Kanpur Vs Nitya Nandan Deoki Nandan
Allahabad High Court · AIR 1963 All 294
Contract Act, 1872 — Section 126, 127, 128, 65