High Courts18 May 1962Dismissed
Balwant Singh Vs Bishan Sahai Om Prakash and Others
Allahabad High Court · AIR 1963 All 52 : (1962) 32 AWR 678
Displaced Persons (Debts Adjustment) Act, 1951 — Section 10, 13
COURT ARCHIVE
Allahabad High Court judgments, 1962
273 judgments · page 8 of 14
High Courts17 May 1962
ABDUL HAI AZIMULLAH Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1963) 49 ITR 586
Transfer of Property Act, 1882 — Section 58
High Courts16 May 1962Dismissed
MAU CALENDERING CO. Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1963) 47 ITR 925
High Courts16 May 1962Dismissed
Janki Prasad and Another Vs Kuber Singh and Others
Allahabad High Court · AIR 1963 All 187
Civil Procedure Code, 1908 (CPC) — Section 11, 92Uttar Pradesh Encumbered Estates Act, 1934 — Section 11
High Courts16 May 1962Dismissed
Laxmi Dutt Roop Chand Vs Nankau and Others
Allahabad High Court · AIR 1964 All 27
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Patents and Designs Act, 1911 — Section 2(12), 26(1), 29, 29(1), 63
High Courts14 May 1962Dismissed
Lord Krishna Sugar Mills Ltd. Vs Industrial Tribunal (Textiles) and Others
Allahabad High Court · (1962) 2 LLJ 708
Industrial Disputes Act, 1947 — Section 26E
High Courts11 May 1962Partly Allowed
Chandra Kishore and Others Vs State of Uttar Pradesh and Another
Allahabad High Court · AIR 1963 All 301
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 42(1), 42(3), 68A, 68C, 68D(2)Uttar Pradesh Motor Vehicles Rules, 1940 — Rule 70A
High Courts11 May 1962
MESSRS. HAZARI RAM MOHAN RAM Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1962) 46 ITR 766
Income Tax Act, 1961 — Section 10, 14, 16, 23, 3
High Courts10 May 1962Dismissed
GOVAN BROTHERS Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1963) 48 ITR 930
Income Tax Act, 1961 — Section 10, 12A, 66
High Courts10 May 1962Allowed
Hazi Rahmetulla Vs Chaudhari Vidya Bhusan
Allahabad High Court · AIR 1963 All 602
Arbitration Act, 1940 — Section 14, 14(2), 17Civil Procedure Code, 1908 (CPC) — Section 115, 35Limitation Act, 1908 — Article 178, 181
High Courts10 May 1962Dismissed
RANI BHAWANI DEVI Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1962) 46 ITR 973
Income Tax Act, 1961 — Section 10, 12, 34, 66
High Courts09 May 1962Dismissed
Har Prasad Gupta Vs State of Uttar Pradesh
Allahabad High Court · AIR 1963 All 415 : (1964) 1 LLJ 607
Constitution of India, 1950 — Article 226, 233, 309, 311Evidence Act, 1872 — Section 124Uttar Pradesh Higher Judicial Service Rules, 1975 — Rule 19, 28, 4(3), 6
High Courts09 May 1962Disposed Of
SRI BHAGWAN RAHDA KRISHNA JI Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1962) 46 ITR 741
Income Tax Act, 1961 — Section 4, 66, 9
High Courts09 May 1962
JAWAHAR LAL MANI RAM Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1963) 48 ITR 837
Income Tax Act, 1961 — Section 22, 23, 25A, 27, 31
High Courts04 May 1962Allowed
Basai Vs Hasan Raza Khan and Others
Allahabad High Court · AIR 1963 All 340
Easements Act, 1882 — Section 18Specific Relief Act, 1877 — Section 54
High Courts03 May 1962Allowed
Narain Das Hari Vansh Vs Kanpur Nagar Mahapalika
Allahabad High Court · AIR 1963 All 269
Arbitration Act, 1940 — Section 16, 16(1), 23
High Courts03 May 1962Dismissed
Karnail Singh Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1963 All 337
Central Motor Vehicles Rules, 1989 — Rule 7Motor Vehicles Act, 1939 — Section 68, 68D, 68I, 68I(1)
High Courts02 May 1962Disposed Of
Sheikh Wajih Uddin Vs The State
Allahabad High Court · AIR 1963 All 335 : (1963) CriLJ 4
Constitution of India, 1950 — Article 19(1), 19(2), 228Penal Code, 1860 (IPC) — Section 153A
High Courts02 May 1962Partly Allowed
Shobha and Another Vs State
Allahabad High Court · AIR 1963 All 29 : (1962) 32 AWR 684 : (1963) CriLJ 35
Constitution of India, 1950 — Article 301, 302, 303, 304Essential Commodities Act, 1955 — Section 3
High Courts02 May 1962
Bisheshar Dhani Ram Vs The State
Allahabad High Court · (1963) CriLJ 645
Penal Code, 1860 (IPC) — Section 141, 147, 149, 201, 302