High Courts11 Apr 1962
JAGDISH PRAKASH KAUSHIK Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1962) 46 ITR 212
Income Tax Act, 1961 — Section 23, 28, 34, 66
COURT ARCHIVE
Allahabad High Court judgments, 1962
273 judgments · page 10 of 14
High Courts11 Apr 1962
J. K. COTTON SPINNING and WEAVING MILLS CO. LTD. Vs COMMISSIONER OF INCOME TAX U. P.
Allahabad High Court · (1963) 47 ITR 906
Income Tax Act, 1961 — Section 23, 31, 34, 66
High Courts09 Apr 1962Dismissed
Mazhar Husain and Others Vs Sahu Jagdeshwar Nath and Another
Allahabad High Court · AIR 1963 All 191
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133, 135
High Courts09 Apr 1962Allowed
Mohan Lal Vs Smt. Shanti Devi and Others
Allahabad High Court · AIR 1964 All 21 : (1962) 32 AWR 696
Caste Disabilities Removal Act, 1850 — Section 1Hindu Marriage Act, 1955 — Section 9(2)
High Courts04 Apr 1962Disposed Of
MESSRS. GRAIN CHAMBER LTD. Vs COMMISSIONER OF Income Tax, LUCKNOW.
Allahabad High Court · (1962) 46 ITR 217
Income Tax Act, 1961 — Section 10, 24, 66
High Courts03 Apr 1962Disposed Of
Onkar Prasad Gupta Vs State of Uttar Pradesh
Allahabad High Court · (1962) 2 LLJ 3
Constitution of India, 1950 — Article 226, 311Police Act, 1861 — Section 7
High Courts02 Apr 1962Allowed
Tufail Ahmad Vs Jamila Khatun
Allahabad High Court · AIR 1962 All 570 : (1962) 32 AWR 771
Dissolution of Muslim Marriages Act, 1939 — Section 2
High Courts30 Mar 1962Dismissed
Raja Sharda Narayan Singh and Company and Others Vs The Official Liquidator, U.P. Oil Industries Ltd., (In Liquidation)
Allahabad High Court · AIR 1963 All 12 : (1963) 33 CompCas 905
Companies (Amendment) Act, 1956 — Section 529Companies Act, 1913 — Section 229Provincial Insolvency Act, 1920 — Section 47, 47(4)
High Courts29 Mar 1962Dismissed
Behari Lal Vs Mangat Ram Kohli
Allahabad High Court · AIR 1964 All 36
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7B
High Courts29 Mar 1962Dismissed
Union of India (UOI) and Others Vs Yaqub Ali Khan
Allahabad High Court · AIR 1963 All 205 : (1963) CriLJ 562
Citizenship Act, 1955 — Section 9Civil Procedure Code, 1908 (CPC) — Section 100, 101Constitution of India, 1950 — Article 7
High Courts29 Mar 1962Allowed
J.S. Varma Vs State of U.P.
Allahabad High Court · AIR 1962 All 471
Constitution of India, 1950 — Article 311, 311(1), 311(2)
High Courts29 Mar 1962Dismissed
Chandra Sheikhar and Others Vs Gopi Nath
Allahabad High Court · AIR 1963 All 248
Contract Act, 1872 — Section 29
High Courts28 Mar 1962Dismissed
Chiranji Lal Vs Kunwar Prasad and Another
Allahabad High Court · AIR 1963 All 249
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts28 Mar 1962Dismissed
Shanker Flour Mills Vs State of Uttar Pradesh and Others
Allahabad High Court · (1962) 2 LLJ 16
Constitution of India, 1950 — Article 226
High Courts28 Mar 1962
MESSRS. MOTILAL PADAMPAT SUGAR MILLS CO. PRIVATE LTD. Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1962) 46 ITR 208
Income Tax Act, 1961 — Section 30, 31, 33, 46, 66
High Courts28 Mar 1962
COMMISSIONER OF Income Tax, U.P. Vs MESSRS. JUGAL KISHORE BALDEO SAHAI.
Allahabad High Court · (1962) 46 ITR 293
Income Tax Act, 1961 — Section 10, 66
High Courts27 Mar 1962
RAGHUNATH PRASAD TANDON Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1964) 51 ITR 763
Income Tax Act, 1961 — Section 22, 23, 31, 34, 66
High Courts26 Mar 1962Allowed
MESSRS. SURAJ MAL MATHURA PRASAD DEORIA Vs COMMISSIONER OF Income Tax.
Allahabad High Court · (1962) 46 ITR 226
Income Tax Act, 1961 — Section 23, 28, 34, 66
High Courts26 Mar 1962
DALIP SINGH Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1962) 46 ITR 284
Income Tax Act, 1961 — Section 22, 23, 34, 66
High Courts26 Mar 1962Allowed
Shamsher Bahadur Vs The State of Uttar Pradesh and Others
Allahabad High Court · AIR 1964 All 395
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 116, 95