High Courts23 Mar 1962Dismissed

Chanda Babu Vs Chaugani Ram

Allahabad High Court · AIR 1963 All 250

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106
High Courts23 Mar 1962Dismissed

Bansidhar Joshi Vs Chandra Kumar and Another

Allahabad High Court · AIR 1964 All 348

Civil Procedure Code, 1908 (CPC) — Section 100, 101, 9, 96Contract Act, 1872 — Section 70Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7B
High Courts12 Mar 1962Allowed

Gopi Nath Vs Satish Chandra

Allahabad High Court · AIR 1964 All 53

Evidence Act, 1872 — Section 101, 157Limitation Act, 1908 — Article 106, 6, 7Partnership Act, 1932 — Section 46