High Courts05 Mar 1962Dismissed

Sabir Ali and Another Vs The State

Allahabad High Court · AIR 1962 All 405

Criminal Procedure Code, 1898 (CrPC) — Section 29, 349, 530Uttar Pradesh Private Forests Protection Act, 1949 — Section 15(1), 15(2)
High Courts22 Feb 1962Dismissed

Wahid and Another Vs State

Allahabad High Court · AIR 1963 All 256 : (1963) CriLJ 722

Criminal Procedure Code, 1898 (CrPC) — Section 145(4), 539, 539AAOaths Act, 1873 — Section 4
High Courts20 Feb 1962Dismissed

Behari and Another Vs Kunjar Lal

Allahabad High Court · AIR 1963 All 439

Transfer of Property Act, 1882 — Section 108BUttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7E, 7E(1), 7E(3), 7E(4), 7E(5)