High Courts22 Jan 1962Dismissed
Ramchand Vs Moti Thad and Another
Allahabad High Court · AIR 1962 All 353
Stamp Act, 1899 — Section 61Uttar Pradesh Stamp (Amendment) Act — Article 35
COURT ARCHIVE
Allahabad High Court judgments, 1962
273 judgments · page 14 of 14
High Courts22 Jan 1962Dismissed
Zahir Ahmad Vs Ganga Prasad, A.S.D.M., Ballia and Another
Allahabad High Court · AIR 1963 All 4 : (1962) 32 AWR 543 : (1963) CriLJ 20
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 112, 113, 114, 115, 367(4)
High Courts18 Jan 1962Allowed
Faqir Mohammad Vs Amina
Allahabad High Court · AIR 1964 All 246
Arbitration Act, 1940 — Section 20, 21Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Jan 1962Dismissed
Ishwar Dayal Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1962 All 412
Motor Vehicles Act, 1939 — Section 48, 48(3)
High Courts15 Jan 1962Dismissed
British Transport Co. Ltd. Vs Suraj Bhan and Others
Allahabad High Court · AIR 1963 All 313
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, 46, 51Evidence Act, 1872 — Section 65, 66
High Courts12 Jan 1962Dismissed
Imperial Tobaco Company of India Ltd. Vs Industrial Tribunal (III) and Others
Allahabad High Court · (1962) 2 LLJ 705
Constitution of India, 1950 — Article 226, 227
High Courts10 Jan 1962Dismissed
Kishan Lal Vs A.S. Higher Secondary School, Jahangirabad and Another
Allahabad High Court · AIR 1963 All 330
High Courts09 Jan 1962Dismissed
Jammo Vs Superintendent, Govt. Protective Home and Others
Allahabad High Court · (1962) 32 AWR 577
Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 15, 17
High Courts09 Jan 1962Allowed
Pushkar Datt Vs Union of India (UOI), New Delhi and Another
Allahabad High Court · AIR 1963 All 441 : (1962) 4 FLR 165 : (1962) 1 LLJ 685
Government of India Act, 1935 — Section 240(3)
High Courts08 Jan 1962Dismissed
Suti Mills Mazdoor Sabha and Others Vs Muir Mills Co. Ltd. and Others
Allahabad High Court · (1962) 2 LLJ 715
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6E
High Courts04 Jan 1962Dismissed
Arjun Sahai Vs Pitamber Das and Others
Allahabad High Court · AIR 1963 All 278 : (1962) 32 AWR 824
Limitation Act, 1908 — Article 74, 75
High Courts04 Jan 1962Dismissed
Ram Babu Vs Lakshmi Narain and Another
Allahabad High Court · AIR 1963 All 252 : (1962) 32 AWR 794
Arbitration Act, 1940 — Section 17, 39(2), 41Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts03 Jan 1962Allowed
Surendra Bahadur Singh Vs The State and Another
Allahabad High Court · AIR 1962 All 456 : (1962) 32 AWR 759
Criminal Procedure Code, 1898 (CrPC) — Section 202(1)