COURT ARCHIVE

Allahabad High Court judgments, 1965

417 judgments · page 3 of 21

High Courts30 Nov 1965Dismissed

Asa Ram Vs Ravi Prakash

Allahabad High Court · (1965) 11 AHC CK 0020

High Courts30 Nov 1965

J. P. SRIVASTAVA and SONS (RAMPUR) PRIVATE LTD. Vs COMMISSIONER OF Income Tax, U. P.

Allahabad High Court · (1966) 62 ITR 662

Limitation Act, 1963 — Section 5

High Courts29 Nov 1965Dismissed

A.M. Mazdoor Biri Co. Vs Industrial Tribunal III and Others

Allahabad High Court · AIR 1967 All 568 : (1969) 2 LLJ 598

Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 2

High Courts29 Nov 1965Dismissed

Uma Shanker Singh Vs Senior Personnel Officer and others

Allahabad High Court · AIR 1966 All 567

Constitution of India, 1950 — Article 19, 19(1), 19(2), 309, 33

High Courts26 Nov 1965Allowed

Manni Singh Vs State of U.P. and Others

Allahabad High Court · (1965) 35 AWR 847

Constitution of India, 1950 — Article 226Stamp Act, 1899 — Article 35(a)(ii)

High Courts26 Nov 1965Dismissed

J.K. Iron and Steel Co. Ltd. Vs The Income Tax Officer and Another

Allahabad High Court · AIR 1967 All 248 : (1967) 65 ITR 386

Income Tax Act, 1922 — Section 23A, 34(1), 34(1A), 34(3), 35(8)

High Courts26 Nov 1965Partly Allowed

Mahendra Singh Vs Attar Singh and Others

Allahabad High Court · AIR 1967 All 488 : (1967) RD 191

Civil Procedure Code, 1908 (CPC) — Section 100, 101Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 152, 161, 169, 171, 172

High Courts24 Nov 1965Dismissed

The Lucknow Officials'' Co-operative Housing Society Ltd. Vs Registrar of Co-operative Societies and Others

Allahabad High Court · AIR 1967 All 305

High Courts23 Nov 1965Dismissed

Smt. Rabia Khatoon Vs Mohd. Mukhtar Ahmad

Allahabad High Court · AIR 1966 All 548

Dissolution of Muslim Marriages Act, 1939 — Section 2, 2(ii)

High Courts22 Nov 1965Allowed

Synthetics and Chemicals Ltd. Vs Ram Asrey Lal and Others

Allahabad High Court · AIR 1967 All 4

Land Acquisition Act, 1894 — Section 17(4), 4, 4(2), 40, 6

High Courts19 Nov 1965Allowed

Juggi Lal Kamlapat Jute Mills Co. Ltd. Vs The Registrar of Companies

Allahabad High Court · AIR 1966 All 417

Companies Act, 1956 — Section 17, 17(1)

High Courts19 Nov 1965Allowed

Juggilal Kamlapat Jute Mills Co. Ltd. Vs Registrar of Companies

Allahabad High Court · (1967) 37 CompCas 20

Companies Act, 1956 — Section 17(1)

High Courts18 Nov 1965Dismissed

DWARKA NATH Vs COMMISSIONER OF WEALTH-TAX, U. P.

Allahabad High Court · (1966) 62 ITR 304

Income Tax Act, 1961 — Section 2

High Courts18 Nov 1965Allowed

Inter-Asian Footwear Corporation Vs Assistant Commissioner of Income-tax, Agra

Allahabad High Court · (1965) 11 AHC CK 0024

High Courts18 Nov 1965Dismissed

Abdul Ghaffar and Another Vs State

Allahabad High Court · (1965) 35 AWR 788

Criminal Procedure Code, 1898 (CrPC) — Section 145

High Courts18 Nov 1965Allowed

Dina Nath Rai Vs The State of Uttar Pradesh and The Collector of Ghazipur

Allahabad High Court · (1965) 35 AWR 826

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 293

High Courts17 Nov 1965Allowed

Ram Naresh Lall Ram Yash Lall Vs The State of Uttar Pradesh and Others

Allahabad High Court · AIR 1967 All 384 : (1968) 2 LLJ 586

Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 226, 311Uttar Pradesh Punishment and Appeal Rules for Subordinate Services, 1932 — Rule 1A, 4

High Courts16 Nov 1965Allowed

Keshav Prasad Vs Labour Court and Others

Allahabad High Court · (1966) 1 LLJ 590

Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 2

High Courts16 Nov 1965

SHIV NARAIN SARRAF Vs COMMISSIONER OF Income Tax, U. P.

Allahabad High Court · (1966) 62 ITR 711

Income Tax Act, 1961 — Section 2, 6, 66

High Courts16 Nov 1965

GAJANAND SUTWALA Vs COMMISSIONER OF WEALTH-TAX, U. P.

Allahabad High Court · (1967) 63 ITR 512