High Courts15 Nov 1965Disposed Of
Durga Dut Chunni Lal Vs Commissioner of Income-tax, U.P.
Allahabad High Court · (1965) 11 AHC CK 0025
COURT ARCHIVE
Allahabad High Court judgments, 1965
417 judgments · page 4 of 21
High Courts12 Nov 1965Allowed
Badri Prasad Vs Smt. Barko and Others
Allahabad High Court · (1967) 37 AWR 75
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 13C(3)
High Courts12 Nov 1965Dismissed
Raza Textiles,Ltd Vs Kishori Lal Sharma and Others
Allahabad High Court · (1965) 11 AHC CK 0017
High Courts12 Nov 1965Dismissed
Mathura Datt and Others Vs Teg Singh and Another
Allahabad High Court · AIR 1967 All 541
Limitation Act, 1908 — Section 19Specific Relief Act, 1877 — Section 23United Provinces Regulation of Agricultural Credit Act, 1940 — Section 24
High Courts11 Nov 1965Allowed
Lachman Das and Others Vs Heera Lal
Allahabad High Court · AIR 1966 All 323
Transfer of Property Act, 1882 — Section 111Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts10 Nov 1965Dismissed
Abdul Aziz Vs State of U. P. and another
Allahabad High Court · (1965) 11 AHC CK 0014
High Courts09 Nov 1965Allowed
Ratna Sugar Mill Mazdoor Union Vs Ratna Sugar Mills Company, Ltd. and Others
Allahabad High Court · (1966) 1 LLJ 597
Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 78, 79
High Courts08 Nov 1965Allowed
Kishori Lal Agarwal Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1966) 17 STC 523
Uttar Pradesh Sales Tax Act, 1948 — Section 21
High Courts08 Nov 1965Disposed Of
Mohd. Ishaq Vs State Govt. of Uttar Pradesh and Others
Allahabad High Court · AIR 1966 All 280
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(2)
High Courts05 Nov 1965Dismissed
Abdul Rauf Vs Shamshulhaq and Others
Allahabad High Court · AIR 1969 All 35 : (1967) 37 AWR 625
Mussalman Wakf Validating Act, 1913 — Section 1, 3, 4, 5Mussalman Wakf Validating Act, 1930 — Section 2
High Courts05 Nov 1965Dismissed
Musaraf Ali Beg Vs Jagdish Prasad and Another
Allahabad High Court · (1967) 37 AWR 159
High Courts05 Nov 1965
PHOOL CHAND GAJANAND Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1966) 62 ITR 232
Income Tax Act, 1961 — Section 66
High Courts04 Nov 1965Allowed
Shantiswarup Vs State
Allahabad High Court · (1965) 35 AWR 836
Uttar Pradesh Excise Act, 1910 — Section 60(a)
High Courts04 Nov 1965Disposed Of
PRATAP NARAIN Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1967) 63 ITR 505
Income Tax Act, 1922 — Section 16(3)
High Courts04 Nov 1965Partly Allowed
Bankey Lal Vs Kishan Lal and Another
Allahabad High Court · AIR 1967 All 43
Easements Act, 1882 — Section 13, 15, 17, 4
High Courts03 Nov 1965Dismissed
Sia Ram and Others Vs Matadin
Allahabad High Court · (1965) 35 AWR 800
Criminal Procedure Code, 1898 (CrPC) — Section 137, 139A
High Courts03 Nov 1965
SMT. SNEH LATA Vs COMMISSIONER OF Income Tax.
Allahabad High Court · (1966) 61 ITR 139
Income Tax Act, 1961 — Section 10, 11, 12, 23, 31
High Courts02 Nov 1965Allowed
Chief Inspector of Stamps Vs Vishnu Pratap Sugar Works
Allahabad High Court · AIR 1967 All 242
High Courts02 Nov 1965
Ram Chandra Laddha and another Vs Smt. Teja Bai and others
Allahabad High Court · AIR 1966 All 522
Civil Procedure Code, 1908 (CPC) — Section 22Court Fees Act, 1870 — Section 17
High Courts29 Oct 1965Allowed
Mohammad Rafiq Khan Vs B.M. Singh and Others
Allahabad High Court · AIR 1967 All 88 : (1967) 37 AWR 148 : (1967) RD 181
Criminal Procedure Code, 1898 (CrPC) — Section 195, 480Penal Code, 1860 (IPC) — Section 228Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 21