COURT ARCHIVE

Allahabad High Court judgments, 1965

417 judgments · page 6 of 21

High Courts13 Oct 1965

Taj Pal Singh Vs Desai (M.C.) and Others

Allahabad High Court · (1965) 35 AWR 690 : (1968) 1 LLJ 292

Advocates Act, 1961 — Section 14, 30Bar Councils Act, 1926 — Section 14Constitution of India, 1950 — Article 19, 22, 226, 311

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High Courts12 Oct 1965Dismissed

Jagdish Gandhi Vs Legislative Council and Others

Allahabad High Court · AIR 1966 All 291

Constitution of India, 1950 — Article 194, 194(3), 212, 226Uttar Pradesh Legislative Assembly Rules of Procedure and Conduct of Business, 1958 — Rule 75, 75(1), 96, 96(1)

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High Courts12 Oct 1965Allowed

Raghubir Singh Vs The Board of Revenue, U.P. Allahabad and Others

Allahabad High Court · (1965) 35 AWR 794

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4

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High Courts11 Oct 1965Dismissed

Shitla Prasad Vs Suraj Narain Lal and R.C. and E.O. and Others

Allahabad High Court · (1965) 35 AWR 782

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High Courts11 Oct 1965Dismissed

State of Uttar Pradesh Vs Balwant Singh Birdhi

Allahabad High Court · (1966) 2 LLJ 362

Criminal Procedure Code, 1898 (CrPC) — Section 235, 342A

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High Courts07 Oct 1965Dismissed

Shanker Flour, Rice and Dal Mills Vs Labour Court and Others

Allahabad High Court · (1966) 1 LLJ 807

Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K

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High Courts07 Oct 1965Allowed

Amir Chand Vs The Sales Tax Officer and Others

Allahabad High Court · (1966) 17 STC 76

Constitution of India, 1950 — Article 226

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High Courts07 Oct 1965

PREM NARAIN AGARWAL AND ANOTHER, ADVOCATES AND RECEIVERS OF JOHN MILLS Vs Income Tax OFFICER, "F" WARD, AGRA.

Allahabad High Court · (1966) 61 ITR 57

Civil Procedure Code, 1908 (CPC) — Section 2Income Tax Act, 1961 — Section 141, 147, 148, 159, 160

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High Courts07 Oct 1965Allowed

Hardeo Vs Mahadeo and another

Allahabad High Court · (1965) 10 AHC CK 0001

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High Courts01 Oct 1965Allowed

Sangam Lal Vs Rent Control and Eviction Officer and Others

Allahabad High Court · AIR 1966 All 221 : (1965) 35 AWR 668 : (1966) RD 30

Allahabad High Court Rules, 1952 — Rule 1, 2, 3, 4

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High Courts01 Oct 1965Dismissed

Israrul Haq and Another Vs Lala Ram and Others

Allahabad High Court · AIR 1966 All 249

Limitation Act, 1908 — Section 20

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High Courts01 Oct 1965Dismissed

Sheikh Israrul Haq and Another Vs Lala Ram and Others

Allahabad High Court · (1965) 35 AWR 798

Limitation Act, 1963 — Section 20

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High Courts30 Sept 1965Allowed

State of U.P. Vs Lal Chand

Allahabad High Court · (1965) 35 AWR 837

Penal Code, 1860 (IPC) — Section 241

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High Courts30 Sept 1965

State of U.P. Vs Farooq Ahmad and Others

Allahabad High Court · (1965) 35 AWR 734 : (1967) CriLJ 1101

Criminal Procedure Code, 1898 (CrPC) — Section 247

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High Courts30 Sept 1965

B. R. SONS LIMITED, KANPUR Vs COMMISSIONER OF Income Tax, U.P.

Allahabad High Court · (1966) 61 ITR 131

Income Tax Act, 1961 — Section 10, 12A, 35, 66

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High Courts30 Sept 1965Allowed

Ram Jiawan Koeri Vs The Board of Revenue, U.P. Allahabad and Others

Allahabad High Court · (1965) 35 AWR 775

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B

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High Courts30 Sept 1965

State of U.P. Vs Banta Ram

Allahabad High Court · (1965) 35 AWR 724

Uttar Pradesh Entertainments and Betting Tax Act, 1937 — Section 5(2)Uttar Pradesh Entertainments and Betting Tax Act, 1937 — Section 5(2)Uttar Pradesh Entertainments and Betting Tax Act, 1937 — Section 5(2)

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High Courts29 Sept 1965Dismissed