High Courts21 Feb 1927Dismissed
Lachmi Narain Achary Vs Mitthu Bhagat and Others
Allahabad High Court · AIR 1927 All 467 : (1927) ILR (All) 636
COURT ARCHIVE
Allahabad High Court judgments, 1927
485 judgments · page 20 of 25
High Courts18 Feb 1927Allowed
Amar Singh and Another Vs Gobind Ram and Another
Allahabad High Court · AIR 1927 All 717 : (1927) ILR (All) 606 : 101 Ind. Cas. 501
High Courts18 Feb 1927Disposed Of
In Re: Nehal Chand, Kishori Lal of Cawnpore
Allahabad High Court · (1927) 02 AHC CK 0028
High Courts18 Feb 1927Dismissed
Jiwan Vs Matrwa and Another
Allahabad High Court · (1927) 02 AHC CK 0027
High Courts15 Feb 1927Dismissed
Ram Ratan Lal Vs Abdul Wahid Khan
Allahabad High Court · (1927) 02 AHC CK 0030
High Courts15 Feb 1927Dismissed
Jugal Kishore Vs Chari and Co. and Another
Allahabad High Court · (1927) 02 AHC CK 0012
High Courts15 Feb 1927
V.E. Smith Vs Indian Textile Company
Allahabad High Court · AIR 1927 All 413 : (1927) ILR (All) 669 : 101 Ind. Cas. 673
High Courts14 Feb 1927Dismissed
Bombay Baroda and Central India Ry. Co. Ltd. Vs Siyaji Mills Co., Ltd.
Allahabad High Court · (1927) 02 AHC CK 0014
High Courts14 Feb 1927
Lakhmi Das Vs Mt. Badla and Others
Allahabad High Court · (1927) 02 AHC CK 0008
High Courts11 Feb 1927
Iaitqad Ali and Another Vs Muhammad Bakhsh and Others
Allahabad High Court · (1927) 02 AHC CK 0003
High Courts10 Feb 1927Dismissed
Chandra Shekhar and Another Vs Amir Begam
Allahabad High Court · (1927) 02 AHC CK 0022
High Courts10 Feb 1927
(Goswami) Gordhan Lalji Maharaj Vs Bishambar Nath
Allahabad High Court · AIR 1927 All 716 : (1927) ILR (All) 597
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts08 Feb 1927Dismissed
Mt. Bilasi and Another Vs Bijai Narain and Others
Allahabad High Court · AIR 1927 All 566
High Courts07 Feb 1927Dismissed
Ram Charan Sahu and Another Vs Goga and Others
Allahabad High Court · (1927) 02 AHC CK 0037
High Courts04 Feb 1927Disposed Of
Ram Lal Vs Mushtaq Ali
Allahabad High Court · (1927) 02 AHC CK 0038
High Courts04 Feb 1927Disposed Of
Sahib Rai and Others Vs Bahari Rai and Others
Allahabad High Court · AIR 1927 All 494 : 101 Ind. Cas. 765