High Courts21 Nov 1927Dismissed
Kashi Ram and Others Vs Emperor
Allahabad High Court · AIR 1928 All 280
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Allahabad High Court judgments, 1927
485 judgments · page 3 of 25
High Courts21 Nov 1927Dismissed
Khazan Singh and Others Vs Bikram Singh and Others
Allahabad High Court · (1927) 11 AHC CK 0015
High Courts18 Nov 1927
Baijnath and Another Vs Chhote Lal and Another
Allahabad High Court · (1927) 11 AHC CK 0024
High Courts17 Nov 1927Dismissed
Parbhu Narayan Singh Vs Jai Mangal Singh and Others
Allahabad High Court · (1927) 11 AHC CK 0039
High Courts17 Nov 1927
B. Sarju Singh Vs B. Harakh Chand and Others
Allahabad High Court · AIR 1928 All 143
Agra Tenancy Act, 1926 — Section 267(2)Agra Tenancy Act, 1926 — Section 267(2)Agra Tenancy Act, 1926 — Section 267(2)
High Courts17 Nov 1927
Najaf Ali Khan Vs Muhammad Fazal Ali Khan and Others
Allahabad High Court · AIR 1928 All 255
North Western Provinces Tenancy Act, 1901 — Section 161
High Courts17 Nov 1927
Sri Maharaja Parbhu Narain Singh Saheb Bahadur Kashi Naresh Vs Jai Mangal Singh and Others
Allahabad High Court · (1927) 11 AHC CK 0011
High Courts17 Nov 1927
Sukhai Ahir and Others Vs Emperor
Allahabad High Court · (1927) 11 AHC CK 0001
High Courts16 Nov 1927Dismissed
Radha Kishun Vs Sita Ram Upadhya and Others
Allahabad High Court · 114 Ind. Cas. 45
High Courts16 Nov 1927Dismissed
Bhagwati Saran Vs Deo Saran Singh
Allahabad High Court · AIR 1928 All 166
High Courts16 Nov 1927Dismissed
Ram Rachha Tewari Vs Girja Dat Pande and Another
Allahabad High Court · (1927) 11 AHC CK 0028
High Courts16 Nov 1927
Paras Ram and Others Vs Neksai and Others
Allahabad High Court · AIR 1928 All 67 : (1928) ILR (All) 454
Agra Pre-emption Act, 1922 — Section 10
High Courts15 Nov 1927Partly Allowed
Tara Kiran and Another Vs Harkishen Das and Others
Allahabad High Court · AIR 1928 All 251 : (1928) ILR (All) 447 : 108 Ind. Cas. 114
High Courts15 Nov 1927
In Re: Sri Yogashram Pharmacy Ltd. (in liquidation)
Allahabad High Court · AIR 1928 All 265 : (1928) ILR (All) 482
Companies Act, 1956 — Section 215
High Courts15 Nov 1927
Danna and Another Vs Emperor
Allahabad High Court · 108 Ind. Cas. 689(1)
Penal Code, 1860 (IPC) — Section 397
High Courts13 Nov 1927
Kishan Lal Vs Emperor
Allahabad High Court · AIR 1928 All 254 : 108 Ind. Cas. 148
United Provinces Prevention of Adulteration Act, 1912 — Section 4
High Courts10 Nov 1927Allowed
Emperor Vs Jhabbar Mal and Others
Allahabad High Court · (1927) 11 AHC CK 0042
High Courts10 Nov 1927
Baddu Khan Vs Emperor
Allahabad High Court · AIR 1928 All 182 : 108 Ind. Cas. 124
Penal Code, 1860 (IPC) — Section 199
High Courts10 Nov 1927
Rama Nand and Others Vs Secretary of State
Allahabad High Court · AIR 1928 All 199
Uttar Pradesh Land Revenue Act, 1901 — Section 99