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Allahabad High Court judgments, 1927

485 judgments · page 5 of 25

High Courts17 Oct 1927

Gauri Shankar Vs Shri Krishna

Allahabad High Court · AIR 1928 All 128

Criminal Procedure Code, 1898 (CrPC) — Section 133Criminal Procedure Code, 1898 (CrPC) — Section 133Criminal Procedure Code, 1898 (CrPC) — Section 133
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High Courts12 Aug 1927Dismissed

Har Prasad Vs King-Emperor

Allahabad High Court · AIR 1928 All 139

Penal Code, 1860 (IPC) — Section 413Penal Code, 1860 (IPC) — Section 413Penal Code, 1860 (IPC) — Section 413
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High Courts28 Jul 1927

Chhotey Lal Vs Brijraj Singh

Allahabad High Court · AIR 1928 All 142 : 108 Ind. Cas. 155

Court of Wards Act — Section 55Court of Wards Act — Section 55Court of Wards Act — Section 55
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High Courts25 Jul 1927

Shiam Lal Vs Jagdamba Prasad and Another

Allahabad High Court · AIR 1928 All 131 : 108 Ind. Cas. 561

Transfer of Property Act, 1882 — Section 83Transfer of Property Act, 1882 — Section 83Transfer of Property Act, 1882 — Section 83
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