High Courts06 Jul 1927Allowed
Balmakund Vs Ramendranath Ghosh
Allahabad High Court · AIR 1927 All 497 : (1928) ILR (All) 314
COURT ARCHIVE
Allahabad High Court judgments, 1927
485 judgments · page 7 of 25
High Courts05 Jul 1927
Ram Sarup Vs Hardeo Prasad
Allahabad High Court · AIR 1928 All 68 : (1928) ILR (All) 309 : 108 Ind. Cas. 144
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts04 Jul 1927Allowed
Mohammad Samiullah Khan Vs Bishu Nath
Allahabad High Court · (1927) 07 AHC CK 0039
High Courts04 Jul 1927Dismissed
Raghunath and Another Vs N. Mohammad Ali Hasan Khan
Allahabad High Court · (1927) 07 AHC CK 0036
High Courts04 Jul 1927
Padarath Pathak Vs Jagdeo Pathak and Another
Allahabad High Court · AIR 1927 All 844
High Courts01 Jul 1927Dismissed
Ganga Narain and Others Vs Manik Lal
Allahabad High Court · AIR 1927 All 727
High Courts29 Jun 1927
Tamiz-un-Nissa Bibi Vs Syed Mohammad Husain
Allahabad High Court · AIR 1928 All 127 : 108 Ind. Cas. 462
Civil Procedure Code, 1908 (CPC) — Section 11Civil Procedure Code, 1908 (CPC) — Section 11Civil Procedure Code, 1908 (CPC) — Section 11
High Courts29 Jun 1927
Shyam Lal and Another Vs Sohan Lal and Others
Allahabad High Court · AIR 1928 All 3 : (1928) ILR (All) 290
Transfer of Property Act, 1882 — Section 52
High Courts29 Jun 1927
(Lt. Raja Misra) Kali Charan Vs Bholi Bakhsh and Another
Allahabad High Court · AIR 1927 All 711
Evidence Act, 1872 — Section 115North Western Provinces Tenancy Act, 1901 — Section 57(b)
High Courts28 Jun 1927Dismissed
Equitable Trust Co. and Others Vs Hafiz Mohammad Halim and Co. and Others
Allahabad High Court · AIR 1928 All 120
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Jun 1927Dismissed
Sidh Gopal Vs Behari Lal
Allahabad High Court · AIR 1928 All 65 : (1928) ILR (All) 284
High Courts28 Jun 1927Disposed Off
Secretary of State Vs Makhan Das
Allahabad High Court · (1927) 06 AHC CK 0028
High Courts28 Jun 1927Dismissed
Equitable Trust Co. and Others Vs Hafiz Mohammad Halim and Co.
Allahabad High Court · (1927) 06 AHC CK 0027
High Courts28 Jun 1927
Lachmi Prasad Vs Lachmi Narain and Another
Allahabad High Court · AIR 1928 All 41
Transfer of Property Act, 1882 — Section 51
High Courts28 Jun 1927
Mata Dayal Lal Vs Lalji Sahai and Others
Allahabad High Court · (1927) 06 AHC CK 0002
High Courts24 Jun 1927
Jaishth Madho Achariyaji and Others Vs Thakur Sri Gat Ashram Narainji
Allahabad High Court · AIR 1928 All 134 : (1928) ILR (All) 265 : 108 Ind. Cas. 452
Limitation Act, 1963 — Section 10Limitation Act, 1963 — Section 10Limitation Act, 1963 — Section 10
High Courts23 Jun 1927
Mohammad Sher Khan and Others Vs Bharat Indu and Others
Allahabad High Court · AIR 1928 All 59
High Courts22 Jun 1927
Peare Mohan Prasad Vs Raghunath Lal and Another
Allahabad High Court · (1927) 06 AHC CK 0007
High Courts20 Jun 1927
Aziz Ahmad Vs Nazir Ahmad and Others
Allahabad High Court · AIR 1927 All 504 : (1928) ILR (All) 257 : 103 Ind. Cas. 897