High Courts20 Jun 1927
B.N.W. Railway Vs Baij Nath Prasad and Another
Allahabad High Court · AIR 1927 All 837
COURT ARCHIVE
Allahabad High Court judgments, 1927
485 judgments · page 8 of 25
High Courts17 Jun 1927Allowed
Sheoraj Singh Vs Kunj Behari and Another
Allahabad High Court · AIR 1927 All 720
High Courts17 Jun 1927Allowed
Suraj Prasad and Another Vs Baldeo
Allahabad High Court · (1927) 06 AHC CK 0030
High Courts17 Jun 1927Allowed
Asharfi Lal Vs King-Emperor
Allahabad High Court · AIR 1927 All 647
Criminal Procedure Code, 1898 (CrPC) — Section 435Railways Act, 1890 — Section 108
High Courts17 Jun 1927
Ashrafi Lal Vs Emperor
Allahabad High Court · 105 Ind. Cas. 679
Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts15 Jun 1927
Bishen Datt and Another Vs King-Emperor
Allahabad High Court · AIR 1927 All 705 : (1928) ILR (All) 242
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302
High Courts10 Jun 1927
Parshadi Lal and Others Vs Sukh Ram and Others
Allahabad High Court · AIR 1927 All 759
Uttar Pradesh Land Revenue Act, 1901 — Section 233(k)
High Courts09 Jun 1927Disposed Of
Shikar Chand alias Sri Chand Vs Jagmandar Das and Others
Allahabad High Court · (1927) 06 AHC CK 0037
High Courts09 Jun 1927Dismissed
Hukum Chand and Others Vs Sital Prasad and Others
Allahabad High Court · (1927) 06 AHC CK 0034
High Courts09 Jun 1927Allowed
Bohra Kanhaiya Lal and Others Vs Gendo
Allahabad High Court · AIR 1928 All 51 : (1928) ILR (All) 238
Probate and Administration Act, 1881 — Section 83
High Courts09 Jun 1927
Shikar Chand Vs Jagmandar Das and Others
Allahabad High Court · (1927) 06 AHC CK 0010
High Courts08 Jun 1927Allowed
Maksud Ali Khan and Another Vs Sheikh Abdullah Khan and Others
Allahabad High Court · (1927) 06 AHC CK 0033
High Courts08 Jun 1927Dismissed
Secretary of State and Others Vs Rishi Ram Jagdish Prasad
Allahabad High Court · AIR 1928 All 145 : (1928) ILR (All) 227 : 108 Ind. Cas. 457
Transfer of Property Act, 1882 — Section 137Transfer of Property Act, 1882 — Section 137Transfer of Property Act, 1882 — Section 137
High Courts07 Jun 1927
Mathura Kurmi Vs Jagdeo Singh and Others
Allahabad High Court · AIR 1928 All 61 : (1928) ILR (All) 208
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts06 Jun 1927Disposed Of
Balmukund and Another Vs Tula Ram and Others
Allahabad High Court · AIR 1928 All 720 : (1928) ILR (All) 394 : 113 Ind. Cas. 242
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts06 Jun 1927Dismissed
Gainda and Another Vs Hazari Lal and Another
Allahabad High Court · AIR 1928 All 96 : 108 Ind. Cas. 704
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 38Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 38Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 38
High Courts06 Jun 1927Dismissed
(Diwan) Balwant Singh and Others Vs Kunwar Partap Singh
Allahabad High Court · (1927) 06 AHC CK 0023
High Courts06 Jun 1927Allowed
Nisar Husain and Another Vs Sundar Lal and Others
Allahabad High Court · (1927) 06 AHC CK 0022
High Courts06 Jun 1927
Kamta Singh Vs Bhagwan Das and Others
Allahabad High Court · AIR 1928 All 98 : (1928) ILR (All) 199