High Courts23 May 1927
Great Indian Peninsula Railway Vs Ram Adhin and Others
Allahabad High Court · 103 Ind. Cas. 297
COURT ARCHIVE
Allahabad High Court judgments, 1927
485 judgments · page 10 of 25
High Courts20 May 1927Dismissed
Ganesh and Another Vs Dasso Ganesh and Another Vs Musammat Budha
Allahabad High Court · 103 Ind. Cas. 428
Specific Relief Act, 1877 — Section 9
High Courts20 May 1927Disposed Of
Ganesh and Another Vs Dasso and Another
Allahabad High Court · AIR 1927 All 669 : 103 Ind. Cas. 428
Specific Relief Act, 1877 — Section 9
High Courts20 May 1927
Narsingh Das Vs B. Shakambari Das and Another
Allahabad High Court · (1927) 05 AHC CK 0035
High Courts19 May 1927Dismissed
Bhure and Another Vs Maulvi Habibur Rahman Khan and Another
Allahabad High Court · 103 Ind. Cas. 305
North Western Provinces Tenancy Act, 1901 — Section 160
High Courts19 May 1927Dismissed
Badri Singh and Others Vs Sadaphal Singh and Others
Allahabad High Court · AIR 1928 All 34
High Courts19 May 1927
Ambika Naik Vs Ram Raj Tewari and Others
Allahabad High Court · (1927) 05 AHC CK 0014
High Courts19 May 1927
Bhore and Another Vs Habibur-Rahman Khan and Another
Allahabad High Court · AIR 1927 All 641
High Courts17 May 1927
Mohammad Muslim and Others Vs Musammat Mahrania and Others
Allahabad High Court · (1927) 05 AHC CK 0069
High Courts17 May 1927Dismissed
Gordhan Das Vs Husaina and Another
Allahabad High Court · (1927) 05 AHC CK 0063
High Courts17 May 1927Allowed
Gaya Prasad and Another Vs Murlidhar
Allahabad High Court · AIR 1927 All 714 : (1928) ILR (All) 137
Transfer of Property Act, 1882 — Section 53
High Courts17 May 1927Disposed Of
Manohar Singh and Others Vs Sheo Saran
Allahabad High Court · (1927) 05 AHC CK 0022
High Courts17 May 1927
Hasan Ali and Others Vs Lachman Prasad and Others
Allahabad High Court · AIR 1927 All 750 : (1928) ILR (All) 143 : 103 Ind. Cas. 372
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 May 1927
Sita Ram Vs Nanku and Others
Allahabad High Court · AIR 1928 All 16 : (1928) ILR (All) 145 : 106 Ind. Cas. 250
Evidence Act, 1872 — Section 114
High Courts16 May 1927Dismissed
Mukand Lal and Another Vs Naubat Lal and Others
Allahabad High Court · AIR 1927 All 635 : 103 Ind. Cas. 360
High Courts16 May 1927Dismissed
Mohammad Bashir Khan and Another Vs Mt. Kulsum Bibi and Others
Allahabad High Court · (1927) 05 AHC CK 0030
High Courts16 May 1927
Sarwan Pande Vs Jagat Pande and Others
Allahabad High Court · AIR 1927 All 771 : (1928) ILR (All) 128 : 103 Ind. Cas. 315
Civil Procedure Code, 1908 (CPC) — Section 104(f)
High Courts13 May 1927Dismissed
Bhagwant Lal Vs Sri Ram Chandra Naik and Others
Allahabad High Court · (1927) 05 AHC CK 0057