High Courts13 May 1927
Mahabir Rai and Others Vs Mahadeo and Others
Allahabad High Court · AIR 1927 All 686 : 103 Ind. Cas. 367
Partition Act, 1893 — Section 2, 4
COURT ARCHIVE
Allahabad High Court judgments, 1927
485 judgments · page 11 of 25
High Courts12 May 1927Dismissed
Surta and Another Vs Dalli and Others
Allahabad High Court · (1927) 05 AHC CK 0050
High Courts12 May 1927Allowed
Nasir Ahmad and Others Vs King-Emperor
Allahabad High Court · (1927) 05 AHC CK 0042
High Courts12 May 1927
Badal and Others Vs Saraswati and Others
Allahabad High Court · AIR 1927 All 687 : 103 Ind. Cas. 329
Evidence Act, 1872 — Section 108, 114
High Courts12 May 1927
Sheo Harakh Upadhya and Others Vs Jai Gobind Tewari and Others
Allahabad High Court · AIR 1927 All 709
High Courts12 May 1927
Lachmi Chand and Another Vs Surja and Another
Allahabad High Court · AIR 1927 All 683 : 103 Ind. Cas. 338
Civil Procedure Code, 1908 (CPC) — Section 52(2)
High Courts11 May 1927
Narsingh Das Vs Gokul Prasad and Others
Allahabad High Court · AIR 1928 All 140 : (1928) ILR (All) 113
Evidence Act, 1872 — Section 33Evidence Act, 1872 — Section 33Evidence Act, 1872 — Section 33
High Courts11 May 1927Dismissed
Bansidhar Pande Vs Chunni Lal
Allahabad High Court · AIR 1927 All 744
Criminal Procedure Code, 1898 (CrPC) — Section 250Penal Code, 1860 (IPC) — Section 218
High Courts11 May 1927Dismissed
Behari Lal and Others Vs Sahu Raghunath Singh and Others
Allahabad High Court · (1927) 05 AHC CK 0049
High Courts11 May 1927Dismissed
Mahbub Ali Vs Mahammad Husain and Another
Allahabad High Court · (1927) 05 AHC CK 0045
High Courts11 May 1927
Ram Prasad-Shyam Sundar Lal and Others Vs Ramji Lal
Allahabad High Court · (1927) 05 AHC CK 0013
High Courts11 May 1927
Mt. Mendha Kunwar Vs Ganga Saran Sahu and Others
Allahabad High Court · AIR 1927 All 740 : 103 Ind. Cas. 344
Civil Procedure Code, 1908 (CPC) — Section 102, 96
High Courts10 May 1927Dismissed
Shiam Lal Vs King-Emperor
Allahabad High Court · AIR 1927 All 516 : 103 Ind. Cas. 108
Arms Act, 1959 — Section 25Criminal Procedure Code, 1898 (CrPC) — Section 102, 103, 165
High Courts10 May 1927
Bhagwandas Singh and Others Vs Pinjra Pole Pashu Anathalaya
Allahabad High Court · (1927) 05 AHC CK 0020
High Courts10 May 1927
Munna Lal Vs Mt. Nanhi
Allahabad High Court · AIR 1927 All 756(1) : 103 Ind. Cas. 385
High Courts09 May 1927Disposed Of
In Re: Shib Lal Ganga Ram
Allahabad High Court · AIR 1927 All 703 : (1928) ILR (All) 98 : 103 Ind. Cas. 477
High Courts09 May 1927Dismissed
Manbahal Rai and Others Vs Ram Ghulam Pandey
Allahabad High Court · AIR 1927 All 633 : 103 Ind. Cas. 43
Easements Act, 1882 — Section 52
High Courts09 May 1927Disposed Of
Ram Prasad and Others Vs Mithan Lal and Others
Allahabad High Court · AIR 1927 All 559 : (1928) ILR (All) 107 : 103 Ind. Cas. 326