High Courts28 Apr 1927
Nand Kishore Vs Emperor
Allahabad High Court · AIR 1927 All 783
Penal Code, 1860 (IPC) — Section 506
COURT ARCHIVE
Allahabad High Court judgments, 1927
485 judgments · page 13 of 25
High Courts28 Apr 1927
Shoember Singh and Another Vs Shoember Singh
Allahabad High Court · AIR 1927 All 780 : (1928) ILR (All) 55 : 103 Ind. Cas. 128
High Courts27 Apr 1927Disposed Of
Thakur Jaikaran Singh and Others Vs Sheo Kumar Singh and Another
Allahabad High Court · AIR 1927 All 747 : (1928) ILR (All) 36 : 103 Ind. Cas. 370
High Courts27 Apr 1927Dismissed
L. Parsotam Saran Vs B. Barhma Nand and Others
Allahabad High Court · (1927) 04 AHC CK 0040
High Courts27 Apr 1927Dismissed
Bakhtawar Singh and Others Vs Balwant Singh
Allahabad High Court · AIR 1927 All 599
Court of Wards Act — Section 17
High Courts27 Apr 1927Dismissed
Lodai or Lodi Vs Emperor
Allahabad High Court · AIR 1927 All 646 : (1928) ILR (All) 34 : 103 Ind. Cas. 104
Railways Act, 1890 — Section 122
High Courts26 Apr 1927Disposed Of
Partap Narain Vs The Jute Mills
Allahabad High Court · (1928) ILR (All) 29 : 103 Ind. Cas. 382
High Courts26 Apr 1927Allowed
Girdhari Lal Vs Gobind Rai
Allahabad High Court · (1927) 04 AHC CK 0060
High Courts26 Apr 1927Allowed
Daya Ram and Another Vs Murli Dhar and Another
Allahabad High Court · (1927) 04 AHC CK 0059
High Courts26 Apr 1927Dismissed
Nizam Uddin Vs Ahmad Bhai and Co.
Allahabad High Court · AIR 1927 All 799 : 103 Ind. Cas. 365
High Courts26 Apr 1927Dismissed
Gharib Rai and Another Vs Mukh Lal Rai and Others
Allahabad High Court · (1927) 04 AHC CK 0056
High Courts26 Apr 1927Disposed Off
Pratap Narain Vs Jute Mills
Allahabad High Court · AIR 1927 All 653
High Courts26 Apr 1927Allowed
Banwari Lal and Another Vs Nand Ram and Others
Allahabad High Court · (1927) 04 AHC CK 0030
High Courts25 Apr 1927Allowed
Ishri and Others Vs Het Ram
Allahabad High Court · AIR 1927 All 619
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 89
High Courts25 Apr 1927Dismissed
Munni Lal Vs Mt. Phula and Others
Allahabad High Court · AIR 1927 All 679 : (1928) ILR (All) 22 : 103 Ind. Cas. 322
High Courts25 Apr 1927Allowed
Babu Ram and Others Vs King-Emperor
Allahabad High Court · (1927) 04 AHC CK 0039
High Courts25 Apr 1927Disposed Of
Debi Das Vs Maharaj Rup Chand
Allahabad High Court · (1927) 04 AHC CK 0038
High Courts25 Apr 1927Allowed
Manohar Lal Vs Baldeo Singh and Others
Allahabad High Court · AIR 1927 All 505 : (1927) ILR (All) 918 : 103 Ind. Cas. 379
High Courts25 Apr 1927Dismissed
Kishore Chand Shib Charan Lal Vs B.B. and C.I. Ry. and Another
Allahabad High Court · (1927) 04 AHC CK 0026