High Courts25 Apr 1927
Mt. Akhtar Jahan Begam and Others Vs Hazari Lal
Allahabad High Court · AIR 1927 All 693 : 103 Ind. Cas. 310
Contract Act, 1872 — Section 17, 65
COURT ARCHIVE
Allahabad High Court judgments, 1927
485 judgments · page 14 of 25
High Courts22 Apr 1927Allowed
Birjbhukhan Dube and Others Vs Mt. Ram Dulari
Allahabad High Court · AIR 1927 All 695 : 103 Ind. Cas. 393
High Courts22 Apr 1927Dismissed
Nanda and Others Vs King-Emperor
Allahabad High Court · AIR 1927 All 815
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts22 Apr 1927Dismissed
Ram Saroop and Another Vs Khaderan Kohar
Allahabad High Court · AIR 1927 All 608 : 102 Ind. Cas. 523
High Courts22 Apr 1927Dismissed
Rameshwar Lal Vs Emperor
Allahabad High Court · AIR 1927 All 571(1) : (1927) ILR (All) 898 : 103 Ind. Cas. 204
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 471
High Courts22 Apr 1927
Sukhrampuri Vs Muhammad Ashfaq
Allahabad High Court · AIR 1927 All 779(1) : 103 Ind. Cas. 424
High Courts21 Apr 1927Dismissed
Sher Mohammad Khan Vs Bihari and Others
Allahabad High Court · (1927) 04 AHC CK 0063
High Courts20 Apr 1927Dismissed
Firm Moolchand-Ram Prasad Vs G.I.P. Ry.
Allahabad High Court · AIR 1927 All 774
Contract Act, 1872 — Section 151, 152
High Courts20 Apr 1927Dismissed
Secretary of State Vs Bhagwan Das and Another
Allahabad High Court · (1927) 04 AHC CK 0045
High Courts20 Apr 1927Allowed
Alam Vs Emperor
Allahabad High Court · AIR 1927 All 804 : (1927) ILR (All) 879
Penal Code, 1860 (IPC) — Section 325
High Courts20 Apr 1927Dismissed
Ram Prasad Vs Core Lal and Another
Allahabad High Court · AIR 1927 All 486 : (1927) ILR (All) 887 : 101 Ind. Cas. 844
High Courts20 Apr 1927Disposed Of
Mohammad Fariduddin and Others Vs Nand Ram and Another
Allahabad High Court · AIR 1927 All 626 : 103 Ind. Cas. 84
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 95
High Courts20 Apr 1927
Firm Moolchand Ram Prasad Vs The Great Indian Peninsula Railway
Allahabad High Court · (1927) ILR (All) 884 : 102 Ind. Cas. 433
Contract Act, 1872 — Section 151, 152
High Courts20 Apr 1927
Jagwanti Vs Udit Narain and Another
Allahabad High Court · (1927) 04 AHC CK 0003
High Courts19 Apr 1927Disposed Of
K. Nirban Singh Vs Musammat Bari Bitta and Another
Allahabad High Court · (1927) ILR (All) 873 : 103 Ind. Cas. 87
High Courts19 Apr 1927Dismissed
Adit Narain Singh Vs Mahabir Prasad Singh and others Mahabir Prasad Singh and others Vs Adit Narain Singh
Allahabad High Court · (1927) 04 AHC CK 0068
High Courts19 Apr 1927Dismissed
Muhammad Hasan and Another Vs King-Emperor
Allahabad High Court · AIR 1927 All 610
Penal Code, 1860 (IPC) — Section 109, 426
High Courts19 Apr 1927Disposed Of
Har Lal Singh and Another Vs Rudra Singh and Others
Allahabad High Court · AIR 1927 All 787 : (1927) ILR (All) 869