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1 paragraphs · 27 words
Cecil Henry Walsh, J.—I accept this reference. The view of the Sessions Judge is clearly right. I set aside the Magistrate''s order of the 6th January, 1927.
High CourtsSingle Bench(1927) 04 AHC CK 0007
Nanda and Others vs Emperor
Allahabad High Court · Decided on 22 April 1927 · Citation: 102 Ind. Cas. 344
- HON’BLE JUDGES
- Cecil Henry Walsh, J