High Courts21 Jul 1927Dismissed
Chhanga Vs Tirhi and Others
Allahabad High Court · (1927) 07 AHC CK 0031
COURT ARCHIVE
Allahabad High Court judgments, 1927
485 judgments · page 6 of 25
High Courts20 Jul 1927Disposed Of
Ganga Din and Another Vs Ram Prasad
Allahabad High Court · AIR 1927 All 642
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 41
High Courts19 Jul 1927Allowed
Ram Kishore Ahir and Others Vs Ram Nandan Ram
Allahabad High Court · (1927) 07 AHC CK 0035
High Courts19 Jul 1927Dismissed
Chatarbhuj Vs Harnandan Lal
Allahabad High Court · (1927) 07 AHC CK 0023
High Courts18 Jul 1927Allowed
Fazal Haq Vs Fazal Haq
Allahabad High Court · AIR 1928 All 201
Specific Relief Act, 1877 — Section 55
High Courts18 Jul 1927
Shabbir Hasan Vs Emperor
Allahabad High Court · AIR 1928 All 21
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts15 Jul 1927Dismissed
Bharat Bhai Vs Jai Narain
Allahabad High Court · AIR 1928 All 102 : 108 Ind. Cas. 129
High Courts15 Jul 1927Dismissed
Naubat Singh and Others Vs Jai Ram Singh and Others
Allahabad High Court · AIR 1927 All 724
High Courts15 Jul 1927Dismissed
Badri Prasad Vs Sri Thakurji Maharaj Birajman Mandir
Allahabad High Court · (1927) 07 AHC CK 0022
High Courts15 Jul 1927Dismissed
Champa Ram and Another Vs Firm Tulshi Ram-Jai Lal
Allahabad High Court · AIR 1927 All 617
High Courts15 Jul 1927
Bohra Ganga Prasad Vs Pooran and Others
Allahabad High Court · 108 Ind. Cas. 157
High Courts15 Jul 1927
Ashiq Husain and Others Vs Chaturbhuj and Another
Allahabad High Court · (1927) 07 AHC CK 0004
High Courts15 Jul 1927
Sheo Narain Vs East Indian Railway
Allahabad High Court · AIR 1928 All 103 : (1928) ILR (All) 246 : 108 Ind. Cas. 691
Contract Act, 1872 — Section 160Contract Act, 1872 — Section 160Contract Act, 1872 — Section 160
High Courts14 Jul 1927Dismissed
Raj Rani Bari Singhain Vs Jawahir Lal Madan Lal and Others
Allahabad High Court · AIR 1928 All 158 : 108 Ind. Cas. 156
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts14 Jul 1927Dismissed
Gopi Nath Vs Mt. Kishni and Others
Allahabad High Court · AIR 1927 All 634
High Courts14 Jul 1927
Ashraf Bibi Vs Mohammed Abdul Raoof and Others
Allahabad High Court · (1927) 07 AHC CK 0011
High Courts07 Jul 1927Dismissed
Sahu Bisheshar Nath and Others Vs Chandu Lal and Others
Allahabad High Court · (1927) 07 AHC CK 0034
High Courts06 Jul 1927Partly Allowed
Jagannath Bhagwan Das Vs Municipal Board of Allahabad
Allahabad High Court · AIR 1928 All 136 : 108 Ind. Cas. 454
Limitation Act, 1963 — Section 15Limitation Act, 1963 — Section 15Limitation Act, 1963 — Section 15