High Courts10 Nov 1927
Ramanand and Others Vs The Secretary of State for India in Council
Allahabad High Court · (1928) ILR (All) 440 : 107 Ind. Cas. 566
Uttar Pradesh Land Revenue Act, 1901 — Section 99
COURT ARCHIVE
Allahabad High Court judgments, 1927
485 judgments · page 4 of 25
High Courts08 Nov 1927Disposed Of
Kirtarath Rai and Others Vs Sripat Rai and Others
Allahabad High Court · AIR 1928 All 307
Specific Relief Act, 1877 — Section 27
High Courts08 Nov 1927Dismissed
Mohammad Ali Vs Maktub-un-nissa and Another
Allahabad High Court · (1927) 11 AHC CK 0036
High Courts08 Nov 1927Dismissed
Phool Chand and Another Vs Ram Nath and Another
Allahabad High Court · AIR 1928 All 186 : (1928) ILR (All) 430
Bundelkhand Land Alienation Act, 1903 — Section 16(A)
High Courts08 Nov 1927
Syed Mohammad Ali Vs Maktub-Un-Nissa and Another
Allahabad High Court · (1927) 11 AHC CK 0006
High Courts05 Nov 1927Dismissed
Nasratyar Khan Vs Brij Lal and Others
Allahabad High Court · AIR 1928 All 119
High Courts04 Nov 1927
Chaudhari Mohammad Shoaib Khan Vs Zaib Jahan Begam and Others
Allahabad High Court · (1928) ILR (All) 423 : 107 Ind. Cas. 581
High Courts02 Nov 1927Dismissed
Manzur Husain Vs Emperor
Allahabad High Court · AIR 1928 All 55
Arms Act, 1959 — Section 22
High Courts02 Nov 1927
Gur Narain Vs Emperor
Allahabad High Court · AIR 1928 All 191
Motor Vehicles Act, 1914 — Section 5
High Courts01 Nov 1927Dismissed
Salaik Chand and Others Vs Mt. Tamiz Bano and Others
Allahabad High Court · AIR 1928 All 303
Evidence Act, 1872 — Section 67
High Courts31 Oct 1927
Murat Singh and Others Vs Emperor
Allahabad High Court · AIR 1928 All 266
Penal Code, 1860 (IPC) — Section 426
High Courts28 Oct 1927Dismissed
Luchi Rai and Another Vs Jagarnath Sahu and Others
Allahabad High Court · AIR 1928 All 197 : 114 Ind. Cas. 187
High Courts28 Oct 1927
Budhua Vs Emperor
Allahabad High Court · AIR 1928 All 118
Criminal Procedure Code, 1898 (CrPC) — Section 69(1)Criminal Procedure Code, 1898 (CrPC) — Section 69(1)Criminal Procedure Code, 1898 (CrPC) — Section 69(1)
High Courts28 Oct 1927
Gulab and Others Vs King-Emperor
Allahabad High Court · AIR 1928 All 128(1)
Penal Code, 1860 (IPC) — Section 353Penal Code, 1860 (IPC) — Section 353Penal Code, 1860 (IPC) — Section 353
High Courts28 Oct 1927
In Re: The Allahabad Union Bank Ltd. (in liquidation)
Allahabad High Court · AIR 1928 All 165 : (1928) ILR (All) 419
Companies Act, 1913 — Section 183(5)
High Courts19 Oct 1927Allowed
Kanhaiya Lal Vs Suraj Karan and Others
Allahabad High Court · AIR 1928 All 10 : 108 Ind. Cas. 134
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(2)
High Courts19 Oct 1927
Mt. Phulbans Kuar and Others Vs Bhagdat Singh and Another
Allahabad High Court · AIR 1928 All 13
Agra Tenancy Act, 1926 — Section 154
High Courts18 Oct 1927Dismissed
Bankey Lal and Another Vs Natha Ram and Others
Allahabad High Court · AIR 1929 All 195