High Courts05 Dec 1927
Lachman Vs Jarbandhan
Allahabad High Court · AIR 1928 All 193 : (1928) ILR (All) 507 : 108 Ind. Cas. 229
Civil Procedure Code, 1908 (CPC) — Section 60
COURT ARCHIVE
Allahabad High Court judgments, 1927
485 judgments · page 2 of 25
High Courts02 Dec 1927Dismissed
Rahmat Vs Ganeshi Lal
Allahabad High Court · AIR 1928 All 264 : 108 Ind. Cas. 733
North Western Provinces Tenancy Act, 1901 — Section 154
High Courts02 Dec 1927Dismissed
Jai Narain Singh Vs Munna Lal and Others
Allahabad High Court · (1927) 12 AHC CK 0020
High Courts02 Dec 1927
In Re: Shyam Sunder Lal, Shankar Lal
Allahabad High Court · AIR 1928 All 162
Stamp Act, 1899 — Section 57(1)(b)Stamp Act, 1899 — Section 57(1)(b)Stamp Act, 1899 — Section 57(1)(b)
High Courts02 Dec 1927
In Re: Makund Sarup
Allahabad High Court · AIR 1928 All 81 : (1928) ILR (All) 495
Income Tax Act, 1922 — Section 66Income Tax Act, 1922 — Section 66Income Tax Act, 1922 — Section 66
High Courts02 Dec 1927
In Re: Shiam Sundar Lal, Shankar Lal
Allahabad High Court · (1928) ILR (All) 504 : 118 Ind. Cas. 172
Stamp Act, 1899 — Section 57(1)(b)
High Courts01 Dec 1927
Ochachal Ahir Vs Emperor
Allahabad High Court · AIR 1928 All 194
Penal Code, 1860 (IPC) — Section 498
High Courts30 Nov 1927Allowed
Damber Singh Vs Chhedu Singh and Others
Allahabad High Court · AIR 1928 All 194(1) : 114 Ind. Cas. 41
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts29 Nov 1927Dismissed
Goshain Sheo Ghulam Puri Vs Shiam Lal Bhagat
Allahabad High Court · AIR 1928 All 257 : (1928) ILR (All) 485
Specific Relief Act, 1877 — Section 42
High Courts25 Nov 1927Dismissed
In Re: Dehra-Dun-Mussoorie Electric Tramway Co.
Allahabad High Court · AIR 1928 All 272
High Courts25 Nov 1927Disposed Of
Ram Bali Singh and Another Vs Sheikh Ali Ahammad
Allahabad High Court · AIR 1928 All 156 : 113 Ind. Cas. 23
Transfer of Property Act, 1882 — Section 84Transfer of Property Act, 1882 — Section 84Transfer of Property Act, 1882 — Section 84
High Courts25 Nov 1927
Mt. Kesar Kuar Vs Kallu Ram
Allahabad High Court · AIR 1928 All 164 : (1928) ILR (All) 479
High Courts25 Nov 1927
In Re: The Dehradun Mussoorie Electric Tramway Co., Ltd. (in liquidation) In Re: Panna Lal
Allahabad High Court · (1928) ILR (All) 476 : 113 Ind. Cas. 91
High Courts25 Nov 1927
Bisheshar Pathak and Others Vs Rup Narain Singh
Allahabad High Court · AIR 1928 All 286 : 108 Ind. Cas. 566
High Courts24 Nov 1927Dismissed
Rajjo Vs Lajja
Allahabad High Court · AIR 1928 All 204 : 114 Ind. Cas. 43
Transfer of Property Act, 1882 — Section 54
High Courts23 Nov 1927Allowed
The Collector of Cawnpore In Charge of the Estate Known as Gyan Singh''s Estate and Another Vs Babu Jugal Kishore
Allahabad High Court · 107 Ind. Cas. 578
Evidence Act, 1872 — Section 57Uttar Pradesh Court of Wards Act, 1912 — Section 37(a), 55
High Courts23 Nov 1927
Collector of Cawnpore and Others Vs Jugal Kishore
Allahabad High Court · AIR 1928 All 355
Uttar Pradesh Court of Wards Act, 1912 — Section 37(a)
High Courts22 Nov 1927Disposed Of
James Peter Sherring Vs Shahzadi Sherring Jackson and Another
Allahabad High Court · AIR 1928 All 338 : (1928) ILR (All) 464 : 108 Ind. Cas. 117