High Courts07 Dec 1910Dismissed
Mathura Prashad and Another Vs Ram Lal and Another
Allahabad High Court · 9 Ind. Cas. 33
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Limitation Act, 1908 — Article 166
COURT ARCHIVE
Allahabad High Court judgments, 1910
345 judgments · page 2 of 18
High Courts06 Dec 1910Dismissed
Niadar and Another Vs Tika and Others
Allahabad High Court · 9 Ind. Cas. 45
High Courts03 Dec 1910Allowed
Rambaran Rai Vs Bausu Rai and Others
Allahabad High Court · 9 Ind. Cas. 26
High Courts02 Dec 1910Dismissed
Ram Sahai Vs Musammat Ahmadi Begam and Others
Allahabad High Court · 9 Ind. Cas. 53
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11
High Courts02 Dec 1910Dismissed
Lakhan Singh and Another Vs Bishan Nath
Allahabad High Court · 9 Ind. Cas. 49
High Courts30 Nov 1910Dismissed
Chiphur and Others Vs Abdul Hakim and Others
Allahabad High Court · 9 Ind. Cas. 23
High Courts29 Nov 1910
Umda Begam Vs Muhammadi Begam and Others
Allahabad High Court · 9 Ind. Cas. 200
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts26 Nov 1910Dismissed
Chuttan Lal Vs Kallu and Others
Allahabad High Court · (1910) 11 AHC CK 0015
High Courts25 Nov 1910Allowed
Baldeo Prasad Vs Maharaja of Benares
Allahabad High Court · (1910) 11 AHC CK 0014
High Courts25 Nov 1910Dismissed
Suraj Din Vs Mahabir Prasad
Allahabad High Court · (1910) 11 AHC CK 0003
High Courts24 Nov 1910
Shadi Lal and Others Vs Muhammad Ishaq Khan and Others
Allahabad High Court · 9 Ind. Cas. 198
High Courts14 Nov 1910
Babu Pershad Vs Emperor
Allahabad High Court · 13 Ind. Cas. 102
Criminal Procedure Code, 1898 (CrPC) — Section 110, 406
High Courts08 Nov 1910Dismissed
Nagar Mal and Others Vs Ram Chand
Allahabad High Court · (1910) 11 AHC CK 0011
High Courts08 Nov 1910Dismissed
Nathu and Others Vs Kundan Lal
Allahabad High Court · (1910) 11 AHC CK 0009
High Courts08 Nov 1910Dismissed
Kapil Deo Singh Vs Ram Rikha Singh and Others
Allahabad High Court · (1910) 11 AHC CK 0005
High Courts07 Nov 1910Dismissed
Lachman Prasad Vs Ram Kishan
Allahabad High Court · (1910) 11 AHC CK 0012
High Courts07 Nov 1910Allowed
Kallu Singh and Another Vs Muhammad Fayaz Ali Khan
Allahabad High Court · (1910) 11 AHC CK 0002