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Allahabad High Court judgments, 1910

345 judgments · page 3 of 18

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High Courts01 Nov 1910Dismissed

Joti Prasad and Others Vs Ram Chandra

Allahabad High Court · (1910) 11 AHC CK 0007

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High Courts29 Oct 1910Dismissed

The Secretary of State for India in Council Vs Bank of Upper India, Limited and Digambar Singh and Another

Allahabad High Court · (1910) 10 AHC CK 0005

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High Courts29 Oct 1910Allowed

Muhammad Ismail and Zafar-Ullah and Others Vs Muhammad Sayeed and Others

Allahabad High Court · (1910) 10 AHC CK 0004

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High Courts28 Oct 1910Dismissed

Gajadhar Rai and Others Vs Ram Lakhan Bai and Another

Allahabad High Court · (1910) 10 AHC CK 0001

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High Courts27 Oct 1910Dismissed

Tota Ram Vs Ram Charan

Allahabad High Court · (1910) 10 AHC CK 0002

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High Courts25 Oct 1910Dismissed

Sri Kishan Das Vs Jagat Narain and Another

Allahabad High Court · (1910) 10 AHC CK 0003

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High Courts15 Aug 1910Dismissed

Abdul Majid and Others Vs Jawahir Lal

Allahabad High Court · (1910) 08 AHC CK 0003

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High Courts11 Aug 1910Dismissed

Musammat Hamira Bibi Vs Musammat Zubaida Bibi and Others

Allahabad High Court · 7 Ind. Cas. 497

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High Courts11 Aug 1910Disposed Of

MusammaT Returaji Dubain Vs Pahalwan Bhagat and Others

Allahabad High Court · 7 Ind. Cas. 680

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High Courts11 Aug 1910

Lachman Vs Shambu Narain and Others

Allahabad High Court · 7 Ind. Cas. 495

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High Courts11 Aug 1910Dismissed

Lachman Das Vs Hanuman Prasad

Allahabad High Court · (1910) 08 AHC CK 0001

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High Courts10 Aug 1910Dismissed

Roshan Lal Vs The Delhi Cloth and General Mills Company Limited

Allahabad High Court · 7 Ind. Cas. 794

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High Courts09 Aug 1910Dismissed

Bhawani Prashad Vs Syed Iftikhar Husain

Allahabad High Court · 7 Ind. Cas. 759

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High Courts09 Aug 1910Dismissed

Mattan Vs Emperor

Allahabad High Court · 7 Ind. Cas. 914

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High Courts05 Aug 1910Dismissed

Abdul Majid Vs Jawahir Lal

Allahabad High Court · 7 Ind. Cas. 926

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High Courts03 Aug 1910Dismissed

Baldeo Pershad and Another Vs Bhagwant Singh and Another

Allahabad High Court · 7 Ind. Cas. 768

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High Courts02 Aug 1910Dismissed

Dakhni Din and Others Vs Syed Ali Asghar and Others

Allahabad High Court · 7 Ind. Cas. 909

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High Courts01 Aug 1910Allowed

Emperor Vs Ram Dayal

Allahabad High Court · (1910) 08 AHC CK 0002

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High Courts30 Jul 1910

Wajid Ali Khan Vs Shafkat Husain

Allahabad High Court · 7 Ind. Cas. 911

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High Courts29 Jul 1910Dismissed

Beti Kuar and Others Vs Janki Kuar

Allahabad High Court · 7 Ind. Cas. 908

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