High Courts03 Jan 2011
Shajad Ali Vs State of U.P.
Allahabad High Court · (2011) 01 AHC CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,788 judgments · page 240 of 240
High Courts03 Jan 2011Allowed
Arun Kumar Tiwari Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0081
Uttar Pradesh Collection Peons Service Rules, 2004 — Rule 5
High Courts03 Jan 2011
Ram Manorath Maurya and Others Vs State of U.P.
Allahabad High Court · (2011) 8 RCR(Civil) 3058
High Courts03 Jan 2011
Prof. Ram Manohar Misra, Duly Appointed as professor in Vyakaran Department Vs Chancellor Sampurnanand Sanskrit Vishwavidyalaya and Others
Allahabad High Court · (2011) 5 ADJ 487 : (2011) 112 RD 529
High Courts03 Jan 2011Allowed
Arvind Varshney and Others Vs Chief Controlling Revenue Authority and Others
Allahabad High Court · (2011) 113 RD 496
Stamp Act, 1899 — Section 47A(4)Stamp Rules — Rule 341(3)
High Courts03 Jan 2011Dismissed
Abhijeet Trivedi Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ACR 1851 : (2011) 8 RCR(Criminal) 1948
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482, 73Dowry Prohibition Act, 1961 — Section 3, 4
High Courts03 Jan 2011Dismissed
Dr. (Mrs.) Madhuri Singh Vs Union of India and others
Allahabad High Court · (2011) 130 FLR 888
High Courts02 Jan 2011Disposed Of
U.P. State Industrial Development Corpn. Ltd. Vs Sri. Manzoor Ali and Another
Allahabad High Court · (2011) 01 AHC CK 0248
Land Acquisition Act, 1894 — Section 4, 54