COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 231 of 231

High Courts03 Jan 2011Dismissed

Mahesh Chandra Sharma Vs State of U.P. and Others

Allahabad High Court · (2011) 01 AHC CK 0126

High Courts03 Jan 2011Allowed

Allahabad High Court · (2011) 01 AHC CK 0107

Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 324

High Courts03 Jan 2011Allowed

Allahabad High Court · (2011) 01 AHC CK 0099

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 14, 17

High Courts03 Jan 2011

Allahabad High Court · (2011) 01 AHC CK 0086

Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302, 34

High Courts03 Jan 2011

Allahabad High Court · (2011) 5 ADJ 487 : (2011) 112 RD 529

High Courts03 Jan 2011Allowed

Allahabad High Court · (2011) 113 RD 496

Stamp Act, 1899 — Section 47A(4)Stamp Rules — Rule 341(3)

High Courts03 Jan 2011Dismissed

Allahabad High Court · (2011) 2 ACR 1851 : (2011) 8 RCR(Criminal) 1948

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482, 73Dowry Prohibition Act, 1961 — Section 3, 4

High Courts03 Jan 2011Dismissed

Allahabad High Court · (2011) 130 FLR 888

High Courts02 Jan 2011Disposed Of

Allahabad High Court · (2011) 01 AHC CK 0248

Land Acquisition Act, 1894 — Section 4, 54