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Allahabad High Court judgments, 1937

332 judgments · page 14 of 17

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High Courts05 Mar 1937

Jokhai Vs Jawahir Lal

Allahabad High Court · AIR 1937 All 500 : 170 Ind. Cas. 17

Agra Tenancy Act, 1926 — Section 273
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High Courts03 Mar 1937

Musammat Phul Mati Devi Vs Lala Lila Dhar and Others

Allahabad High Court · AIR 1937 All 476 : 170 Ind. Cas. 113

Agriculturists Relief Act — Section 2(2), 30
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High Courts02 Mar 1937Allowed

Robert Hercules Skinner Vs Lt. James R.R. Skinner

Allahabad High Court · (1937) 03 AHC CK 0014

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High Courts02 Mar 1937

Jit Mal and Another Vs Firm Nand Ram Chotey Lall

Allahabad High Court · (1937) 03 AHC CK 0004

Encumbered Estates Act, 1934 — Section 4, 6
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High Courts01 Mar 1937Allowed

Krishna Chandra Pangoria Vs Emperor

Allahabad High Court · AIR 1937 All 466 : 170 Ind. Cas. 874

Criminal Procedure Code, 1898 (CrPC) — Section 408(c)Penal Code, 1860 (IPC) — Section 124A
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High Courts01 Mar 1937Allowed

Mahtab Singh Vs Emperor

Allahabad High Court · AIR 1937 All 438

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High Courts01 Mar 1937Allowed

Prag Das Vs Beni Prasad Jaggu Lal

Allahabad High Court · (1937) 03 AHC CK 0011

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High Courts26 Feb 1937Allowed

Tikam Singh Vs Bhola Nath and Another

Allahabad High Court · (1937) 02 AHC CK 0006

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High Courts25 Feb 1937Allowed

Kunwar Muhammad Ubaid-ullah Khan Vs Kunwar Muhammad Abdul Jalil Khan

Allahabad High Court · (1937) 02 AHC CK 0024

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High Courts25 Feb 1937Dismissed

Rajman Ram Vs Sarju Prasad and Another

Allahabad High Court · AIR 1937 All 422

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High Courts25 Feb 1937Dismissed

Hafiz Ahmad Ali Khan and Others Vs Anand Sarup and Others

Allahabad High Court · AIR 1937 All 635

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High Courts25 Feb 1937Dismissed

Lachman Vs Lal Ratnaker Singh

Allahabad High Court · (1937) 02 AHC CK 0002

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High Courts24 Feb 1937

Hari Das Vs Murli Prasad

Allahabad High Court · AIR 1937 All 465 : 170 Ind. Cas. 119

Court Fees Act, 1870 — Section 13
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High Courts20 Feb 1937

Hukam Singh and Others Vs Lajja Ram

Allahabad High Court · (1937) 02 AHC CK 0004

Encumbered Estates Act, 1934 — Section 2(g), 6
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High Courts19 Feb 1937Allowed

B. Nityanand Mathur Vs Lala Babu Ram and Others

Allahabad High Court · (1937) 02 AHC CK 0022

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High Courts19 Feb 1937Dismissed

L. Piarey Lal Vs Mohammad Salamat Ullah Khan and Others

Allahabad High Court · (1937) 02 AHC CK 0012

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High Courts17 Feb 1937Dismissed

Mt. Jamilunnissa and Another Vs Sheikh Mohammad Zia

Allahabad High Court · (1937) 02 AHC CK 0018

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High Courts17 Feb 1937Dismissed

Shyam Lal Vs Jagannath and Another

Allahabad High Court · AIR 1937 All 527

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High Courts16 Feb 1937Dismissed

Deo Saran Singh Vs Loknath Rai and Another

Allahabad High Court · AIR 1937 All 559

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High Courts12 Feb 1937Dismissed

Ramakant Patak Vs Murlidhar Pande

Allahabad High Court · (1937) 02 AHC CK 0025

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