High Courts02 Apr 1937Allowed
Hiba Ahmad Vs Mt. Ram Piari
Allahabad High Court · (1937) 04 AHC CK 0039
COURT ARCHIVE
Allahabad High Court judgments, 1937
332 judgments · page 13 of 17
High Courts02 Apr 1937Dismissed
Jamuna Prasad and Another Vs Bhawani Dayal
Allahabad High Court · AIR 1937 All 634
High Courts01 Apr 1937Dismissed
Amir Husain and Others Vs Abdul Samad and Others
Allahabad High Court · (1937) 04 AHC CK 0043
High Courts01 Apr 1937Dismissed
Radha Ballabha Vs Bohra Makhan Lal
Allahabad High Court · (1937) 04 AHC CK 0029
High Courts01 Apr 1937Disposed Of
Pearey Lal Vs Mohammad Yusuf
Allahabad High Court · AIR 1937 All 640
High Courts01 Apr 1937Disposed Of
Mahabir Prasad Vs Sital Prasad
Allahabad High Court · AIR 1937 All 627
High Courts01 Apr 1937
Nanhe Lal and Another Vs Ram Bharose and Others
Allahabad High Court · AIR 1938 All 115
Transfer of Property Act, 1882 — Section 3
High Courts31 Mar 1937
Raja Bhagwan Bakhsh Singh Vs Secretary of State
Allahabad High Court · (1937) 03 AHC CK 0008
High Courts30 Mar 1937Dismissed
Masammat Jamna Kunwar Vs Kunj Behari Lal and Another
Allahabad High Court · (1937) 03 AHC CK 0018
High Courts30 Mar 1937Dismissed
Khan Saheb Moulvi Mohammad Hasan Vs Gajadhar Prasad and Others
Allahabad High Court · (1937) 03 AHC CK 0015
High Courts30 Mar 1937Dismissed
Jamna Kuer Vs Kunj Behari Lal and Another
Allahabad High Court · (1937) 03 AHC CK 0003
High Courts30 Mar 1937
Daulat Khan Vs Emperor
Allahabad High Court · 170 Ind. Cas. 496
Uttar Pradesh Town Improvement Act, 1919 — Section 49, 79
High Courts26 Mar 1937
COMMISSIONER OF INCOME TAX, U.P. Vs TIKA RAM and SONS LTD.
Allahabad High Court · (1937) 5 ITR 544
Income Tax Act, 1922 — Section 66(2)
High Courts19 Mar 1937Dismissed
Secretary of State Vs Itwari
Allahabad High Court · (1937) 03 AHC CK 0017
High Courts18 Mar 1937Dismissed
Pt. Brij Chandra Sharma Vs Ram Narain and Others
Allahabad High Court · (1937) 03 AHC CK 0010
High Courts18 Mar 1937
Khan Bahadur Mohammad Hadiyar Khan Vs Umardaraz Ali Khan and Naiksey and Others
Allahabad High Court · 172 Ind. Cas. 621
Agra Tenancy Act, 1926 — Section 265
High Courts17 Mar 1937Allowed
Ganpat Rai Vs Bhagwat Dayal, Minor through his Mother Mst. Har Dei
Allahabad High Court · (1937) 03 AHC CK 0019
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 Mar 1937Dismissed
Babu Kailash Chandra Vs Lala Radhey Shiam and Another
Allahabad High Court · AIR 1937 All 565
High Courts15 Mar 1937Allowed
Kanchhed Mal Vs Ganga Prasad and Others
Allahabad High Court · (1937) 03 AHC CK 0012