High Courts12 Apr 1937Disposed Of
Phaggumal and Others Vs Baru Lal and Another
Allahabad High Court · (1937) 04 AHC CK 0032
COURT ARCHIVE
Allahabad High Court judgments, 1937
332 judgments · page 12 of 17
High Courts12 Apr 1937Disposed Of
Fasahat Ali Khan Vs Ashfaq Ali Khan and Another
Allahabad High Court · AIR 1937 All 620
High Courts12 Apr 1937Allowed
Nannoo Mal and Others Vs Hoti Lal and Others
Allahabad High Court · AIR 1937 All 645
High Courts12 Apr 1937Dismissed
Kadhey Mal Vs Murtaza Ali and Another
Allahabad High Court · (1937) 04 AHC CK 0019
High Courts09 Apr 1937Dismissed
Chandan and Another Vs Ghissa
Allahabad High Court · (1937) 04 AHC CK 0051
High Courts09 Apr 1937Dismissed
Basore Singh Vs Sant Kumar Minor through Mst. Rano Rani
Allahabad High Court · (1937) 04 AHC CK 0048
Bundelkhand Land Alienation Act, 1903 — Section 3Civil Procedure Code, 1908 (CPC) — Section 72Provincial Insolvency Act, 1920 — Section 28
High Courts09 Apr 1937Dismissed
Basore Singh Vs Sant Kumar
Allahabad High Court · (1937) 04 AHC CK 0005
High Courts08 Apr 1937Dismissed
Muhammad Bakhsh Vs Bohra Ram Prasad and Another
Allahabad High Court · (1937) 04 AHC CK 0049
High Courts08 Apr 1937Dismissed
Sheo Prasad Singh Vs Ram Khelawan Singh and Others
Allahabad High Court · (1937) 04 AHC CK 0047
High Courts08 Apr 1937Dismissed
Mohammad Bakhsh Vs Bohra Ram Prasad and Another
Allahabad High Court · (1937) 04 AHC CK 0030
High Courts07 Apr 1937Partly Allowed
Secretary of State and Another Vs Farid Uddin and Others
Allahabad High Court · AIR 1937 All 622
High Courts07 Apr 1937
Secretary of State and Another Vs Farid-Ud Din and Others
Allahabad High Court · 171 Ind. Cas. 381
High Courts06 Apr 1937Allowed
Brij Mohan Das Vs Mst. Piari
Allahabad High Court · (1937) 04 AHC CK 0050
Agriculturists Relief Act — Section 7
High Courts06 Apr 1937Dismissed
Secretary of State Vs Mahashey Ram Bharosey Lal
Allahabad High Court · AIR 1937 All 678
High Courts06 Apr 1937Dismissed
Sheo Shanker Das and Another Vs Mohammad Hasan
Allahabad High Court · AIR 1937 All 633
High Courts06 Apr 1937Dismissed
Ranjit Rai and Others Vs Juthan Rai and Others
Allahabad High Court · (1937) 04 AHC CK 0014
High Courts02 Apr 1937Dismissed
Secretary of State Vs Firm Daulat Ram-Makhan Lal
Allahabad High Court · AIR 1937 All 632