High Courts06 May 1937Disposed Of
Stamp Reference in Haji Mohammad Ibrahim and Others Vs M. Khan Chand and Another
Allahabad High Court · AIR 1937 All 657
COURT ARCHIVE
Allahabad High Court judgments, 1937
332 judgments · page 10 of 17
High Courts06 May 1937Dismissed
Arya Pratinidhi Sabha Vs Chotey Lal and Others
Allahabad High Court · (1937) 05 AHC CK 0016
High Courts06 May 1937Dismissed
Firm Khincha Mal-Hari Kishan Das and Another Vs Firm Khub Ram-Munna Lal
Allahabad High Court · AIR 1937 All 669
High Courts06 May 1937Allowed
Gulab Rai Vs Shibba Mal and Another
Allahabad High Court · AIR 1937 All 674
High Courts06 May 1937Dismissed
Emperor Vs Ghulam and Another In Re: Abdul Naseer
Allahabad High Court · (1937) 05 AHC CK 0012
High Courts06 May 1937
Shankar Lal Vs Bansi Dhar and Others
Allahabad High Court · (1937) 05 AHC CK 0005
Provincial Insolvency Act, 1920 — Section 27, 43
High Courts06 May 1937Allowed
Bohrey Shankar Lal Vs Bansi Dhar and Others
Allahabad High Court · AIR 1937 All 686
High Courts06 May 1937Dismissed
Emperor Vs Ghulam and Another
Allahabad High Court · (1937) 05 AHC CK 0003
High Courts06 May 1937
Haji Mohammad Ibrahim and Others Vs M. Khan Chand
Allahabad High Court · 171 Ind. Cas. 528
Court Fees Act, 1870 — Section 7(v)
High Courts05 May 1937Disposed Of
Kazim Ali Khan and Another Vs Om Prakash and Another
Allahabad High Court · (1937) 05 AHC CK 0019
High Courts05 May 1937Dismissed
Kishun Prasad Vs Mt. Shubratan and Others
Allahabad High Court · (1937) 05 AHC CK 0015
High Courts05 May 1937
Ram Dayal Sonar Vs Sukh Mangal Kalwar
Allahabad High Court · (1937) 05 AHC CK 0009
High Courts04 May 1937Allowed
Shrimati Rajmani Devi Vs Commissioner of Income Tax, U.P.
Allahabad High Court · (1937) 05 AHC CK 0021
High Courts04 May 1937
RAJMANI DEVI Vs COMMISSIONER OF INCOME TAX, U.P.
Allahabad High Court · (1937) 05 AHC CK 0007
High Courts04 May 1937Allowed
Sm. Rajmani Devi Vs Commissioner of Income Tax
Allahabad High Court · (1937) 05 AHC CK 0001
High Courts03 May 1937Allowed
Bal Singh Vs Nawab Singh and Another
Allahabad High Court · (1937) 05 AHC CK 0020
High Courts03 May 1937Dismissed
A.H. Ghaznavi and Another Vs Sardar Gurcharan Singh
Allahabad High Court · (1937) 05 AHC CK 0011
High Courts30 Apr 1937Allowed
Mt. Lakhna Vs Sahu Sita Ram and Another
Allahabad High Court · AIR 1937 All 705
High Courts30 Apr 1937
Mool Chand Vs Mt. Chahta Devi and Another
Allahabad High Court · (1937) 04 AHC CK 0035
High Courts30 Apr 1937Dismissed
Firm Ganga Prasad - Ratan Vs Secretary of State
Allahabad High Court · (1937) 04 AHC CK 0015