High Courts27 Aug 1937Allowed
Abdul Latif Khan Vs Mt. Sikandar Begum
Allahabad High Court · (1937) 08 AHC CK 0026
COURT ARCHIVE
Allahabad High Court judgments, 1937
332 judgments · page 7 of 17
High Courts26 Aug 1937
MAHAMMAD FARUQ, IN RE.
Allahabad High Court · (1938) 6 ITR 1
Income Tax Act, 1961 — Section 66(2)
High Courts25 Aug 1937Allowed
Dharam Singh Vs Bishan Sarup
Allahabad High Court · (1937) 08 AHC CK 0033
High Courts24 Aug 1937Dismissed
Munshi Ram Vs Emperor
Allahabad High Court · AIR 1938 All 16
Penal Code, 1860 (IPC) — Section 511
High Courts24 Aug 1937Dismissed
Gaya Misra Vs Rammanog Misir and Others
Allahabad High Court · AIR 1937 All 794
Agra Tenancy Act, 1926 — Section 230North Western Provinces Tenancy Act, 1901 — Section 37
High Courts24 Aug 1937Allowed
Babu Ram and Others Vs Manohar Lal
Allahabad High Court · (1937) 08 AHC CK 0027
High Courts24 Aug 1937
Allahabad Bank Ltd. Vs Prakash Nath
Allahabad High Court · AIR 1938 All 12
Agriculturists Relief Act — Section 2(2)
High Courts23 Aug 1937Dismissed
Deb Singh Vs Thagu Sah and Others
Allahabad High Court · AIR 1937 All 795
High Courts20 Aug 1937Allowed
Mt. Jagdei and Another Vs Sampat Dube and Another
Allahabad High Court · AIR 1937 All 796
High Courts20 Aug 1937
Benares Bank Ltd. Vs B. Jugal Kishore
Allahabad High Court · AIR 1938 All 13
Uttar Pradesh Encumbered Estates Act, 1934 — Section 6
High Courts19 Aug 1937Dismissed
Ram Adhar Pathak Vs Indradeo Singh
Allahabad High Court · (1937) 08 AHC CK 0045
Encumbered Estates Act, 1934 — Section 7
High Courts18 Aug 1937Allowed
Dasrath Teli and Another Vs Ram Das Thakurai
Allahabad High Court · (1937) 08 AHC CK 0020
High Courts17 Aug 1937Disposed Of
Thakur Pratap Singh Vs L. Brijnath Dass and Others
Allahabad High Court · (1937) 08 AHC CK 0037
High Courts17 Aug 1937Dismissed
Deputy Commissioner of Partabgarh Vs Puran Chand Har Narain
Allahabad High Court · AIR 1938 All 15
Court of Wards Act — Section 19
High Courts17 Aug 1937
Mt. Anis Begam and Another Vs Lala Shyam Sunder Lal
Allahabad High Court · AIR 1937 All 792
Agriculturists Relief Act — Section 33Suits Valuation Act, 1887 — Section 9Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33
High Courts17 Aug 1937Dismissed
Deputy Commissioner of Partabgarh, Incharge Dhingwas Estate Vs Puran Chand Har Narain through L. Lal Chand
Allahabad High Court · (1937) 08 AHC CK 0013
High Courts16 Aug 1937Disposed Of
Ram Chandra Singh and Another Vs Lala Misri Lal and Others
Allahabad High Court · AIR 1937 All 790
Agra Tenancy Act, 1926 — Section 44
High Courts16 Aug 1937Disposed Of
In Re: Jodha Singh and Others
Allahabad High Court · AIR 1937 All 769
Civil Procedure Code, 1908 (CPC) — Section 1Uttar Pradesh Encumbered Estates Act, 1934 — Section 4
High Courts14 Aug 1937Dismissed
Pulander Singh Vs Dauli Singh and Others
Allahabad High Court · (1937) 08 AHC CK 0044