High Courts16 Sept 1937
Mir Umrao Ali Vs Subedar Rup Singh
Allahabad High Court · AIR 1938 All 26
Agriculturists Relief Act — Section 30
COURT ARCHIVE
Allahabad High Court judgments, 1937
332 judgments · page 6 of 17
High Courts15 Sept 1937Allowed
Mirza Mohammad Hasan Vs Buddhu
Allahabad High Court · (1937) 09 AHC CK 0026
High Courts15 Sept 1937Allowed
B. Durga Prasad Seth and Another Vs Om Prakash and Others
Allahabad High Court · (1937) 09 AHC CK 0011
High Courts14 Sept 1937Allowed
Ram Narain Singh and Others Vs Shripat Singh and Others
Allahabad High Court · (1937) 09 AHC CK 0018
High Courts13 Sept 1937Allowed
Sri Ram Vs Jai Kishan Lal and Others
Allahabad High Court · (1937) 09 AHC CK 0020
High Courts13 Sept 1937
Mt. Kamla Bai Vs B. Chitra Prasad and Others
Allahabad High Court · AIR 1938 All 59 : 173 Ind. Cas. 875
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Insolvency Act, 1920 — Section 6(e)
High Courts10 Sept 1937Allowed
Mt. Champa Devi Vs Mt. Asa Devi
Allahabad High Court · AIR 1938 All 8
Encumbered Estates Act, 1934 — Section 4Uttar Pradesh Encumbered Estates Act, 1934 — Section 7(1)(b)
High Courts10 Sept 1937Allowed
Mst. Tejjo Vs Chiranji Lal
Allahabad High Court · (1937) 09 AHC CK 0013
Registration Act, 1908 — Section 17(2)(vi)
High Courts08 Sept 1937Dismissed
Nand Ram Vs Hakim Saraj Hussain Khan
Allahabad High Court · (1937) 09 AHC CK 0032
High Courts08 Sept 1937Dismissed
Budhsen Vs Asharfi Lal and Others
Allahabad High Court · (1937) 09 AHC CK 0029
High Courts08 Sept 1937Dismissed
Sheo Narain and Others Vs Inder and Others
Allahabad High Court · (1937) 09 AHC CK 0008
High Courts08 Sept 1937Allowed
Raja Ram and Others Vs Chatar Sesn
Allahabad High Court · (1937) 09 AHC CK 0006
High Courts08 Sept 1937
Lala Chatar Sen Vs Raja Ram and Others
Allahabad High Court · (1937) 09 AHC CK 0002
High Courts07 Sept 1937
Syed Mohammad Anis and Another Vs Iqbal Husain and Others
Allahabad High Court · AIR 1938 All 29 : 173 Ind. Cas. 642
Agra Tenancy Act, 1926 — Section 212, 230
High Courts06 Sept 1937Disposed Of
Lala Shyam Lal Vs Lala Ram Gopal
Allahabad High Court · AIR 1938 All 31
Agriculturists Relief Act — Section 5
High Courts04 Sept 1937
Prabhu Lal Upadhya Vs Dist. Board and Another
Allahabad High Court · (1937) 09 AHC CK 0005
High Courts03 Sept 1937Dismissed
Harry Thriepland Woodward Vs Mrs. Iris Maud Woodward
Allahabad High Court · AIR 1938 All 126 : 173 Ind. Cas. 925
Divorce Act, 1869 — Section 40
High Courts31 Aug 1937Dismissed
Deokinandan Pandey Vs Ram Chandra Tewari and Others
Allahabad High Court · AIR 1938 All 17 : 173 Ind. Cas. 180
Agra Tenancy Act, 1926 — Section 22Civil Procedure Code, 1908 (CPC) — Section 115