High Courts29 Apr 1949Allowed
Sughar Singh Vs Rex
Allahabad High Court · AIR 1950 All 277
Arms Act, 1959 — Section 19
COURT ARCHIVE
Allahabad High Court judgments, 1949
358 judgments · page 15 of 18
High Courts29 Apr 1949Dismissed
Shyamlal Sharma Vs King Emperor
Allahabad High Court · (1949) CriLJ 719
Penal Code, 1860 (IPC) — Section 161
High Courts29 Apr 1949Dismissed
Shyamlal Sharma Vs King-Emperor
Allahabad High Court · AIR 1949 All 483
High Courts28 Apr 1949Dismissed
Kamta Prasad and Another Vs Ram Agyan and Another
Allahabad High Court · AIR 1952 All 674
Contempt of Courts Act, 1971 — Section 1Penal Code, 1860 (IPC) — Section 406, 420, 500
High Courts25 Apr 1949Allowed
Maharaj Bux and Others Vs Rex
Allahabad High Court · AIR 1952 All 433
Criminal Procedure Code, 1898 (CrPC) — Section 367
High Courts21 Apr 1949Allowed
Chheda and others Vs Baldeo and another
Allahabad High Court · (1949) 04 AHC CK 0005
High Courts19 Apr 1949Dismissed
Inder Singh Vs Bishambhar Sahai and Others
Allahabad High Court · AIR 1952 All 635
Uttar Pradesh Redemption Act, 1940 — Section 4(1)
High Courts18 Apr 1949Dismissed
Mt. Kulsumunnisa Vs Mohd. Ramzan
Allahabad High Court · AIR 1952 All 673
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 14
High Courts18 Apr 1949Allowed
Shri Ram Janki and Another Vs Mt. Maktoola and Another
Allahabad High Court · AIR 1952 All 633
United Provinces Regulation of Agricultural Credit Act, 1940 — Section 12, 2(9), 25
High Courts13 Apr 1949Dismissed
M. Ziauddin Ahmad and Others Vs Jagmohan Ram
Allahabad High Court · AIR 1952 All 670
Easements Act, 1882 — Section 54Limitation Act, 1908 — Article 32
High Courts12 Apr 1949Dismissed
Panchayti Akhara Vs Jitnarain and Another
Allahabad High Court · AIR 1952 All 273
Bundelkhand Land Alienation Act, 1903 — Section 14, 22, 3Civil Procedure Code, 1908 (CPC) — Section 9
High Courts12 Apr 1949Dismissed
Maiku Vs Ram Lal
Allahabad High Court · AIR 1952 All 430
Uttar Pradesh Municipalities Act, 1916 — Section 321, 321(2)
High Courts11 Apr 1949Dismissed
Balram Das Vs Harakh Chand and Others
Allahabad High Court · AIR 1949 All 754
High Courts08 Apr 1949Dismissed
Rameshwar Vs Din Dayal
Allahabad High Court · AIR 1952 All 424
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts05 Apr 1949Dismissed
Jeewan and Another Vs Rex
Allahabad High Court · AIR 1949 All 587 : (1949) CriLJ 884
Penal Code, 1860 (IPC) — Section 363, 366, 368
High Courts31 Mar 1949Dismissed
Sm. Ahmadi Begum Vs Sm. Kulsumun Nisa and Others
Allahabad High Court · AIR 1952 All 644
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 Mar 1949Allowed
Mohd. Siddiq Vs Mt. Zubeda Khatoon through Abdul Ali
Allahabad High Court · AIR 1952 All 616(2)
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts31 Mar 1949Dismissed
Changa and Others Vs Chaudhrain Bhagwan Dei
Allahabad High Court · AIR 1949 All 493