COURT ARCHIVE
Allahabad High Court judgments, 1949
358 judgments · page 13 of 18
High Courts31 May 1949Allowed
Jagannath Gupta Vs Rex
Allahabad High Court · AIR 1950 All 9
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 91
High Courts26 May 1949Allowed
Babu Vs Rex.
Allahabad High Court · (1949) CriLJ 944
Penal Code, 1860 (IPC) — Section 436, 456
High Courts25 May 1949Allowed
Nura and Others Vs Rex
Allahabad High Court · AIR 1949 All 710 : (1950) 20 AWR 98 : (1950) CriLJ 29
Penal Code, 1860 (IPC) — Section 349, 362, 363, 366, 368
High Courts25 May 1949Allowed
Maqbooluddin Vs Rex
Allahabad High Court · AIR 1950 All 5
Criminal Procedure Code, 1898 (CrPC) — Section 109(1), 529Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 6
High Courts24 May 1949
Rex Vs Shyam Sunder Lal and Another
Allahabad High Court · (1949) 05 AHC CK 0005
Motor Vehicles Act, 1988 — Section 124, 72
High Courts19 May 1949Allowed
Nanhey Mal Narottam Das Vs Rex through Lucknow Municipal Board
Allahabad High Court · AIR 1950 All 158
Uttar Pradesh Municipalities Act, 1916 — Section 299
High Courts18 May 1949Allowed
Basanti Devi Vs Rex
Allahabad High Court · AIR 1949 All 650 : (1949) CriLJ 991
High Courts18 May 1949Dismissed
Gajadhar Singh Vs Chunni and Others
Allahabad High Court · AIR 1949 All 621 : (1949) CriLJ 967
High Courts17 May 1949Dismissed
Purshottam Singh Vs Superintendent, Central Prison
Allahabad High Court · AIR 1950 All 4
Criminal Procedure Code, 1898 (CrPC) — Section 491Uttar Pradesh Maintenance of Public Order (Temporary) Act, 1947 — Section 3(1), 3(2)
High Courts12 May 1949Allowed
Rex Vs Mohd. Etizad Rasul Khan
Allahabad High Court · AIR 1953 All 266
Contempt of Courts Act, 1971 — Section 1
High Courts12 May 1949Allowed
Panna Lal and Others Vs Gobardhan Das
Allahabad High Court · AIR 1949 All 757
High Courts12 May 1949Dismissed
In Re: Raghubir Saran
Allahabad High Court · AIR 1949 All 568 : (1949) CriLJ 852
Bar Councils Act, 1926 — Section 10, 11, 12, 6Civil Procedure Code, 1908 (CPC) — Section 47Penal Code, 1860 (IPC) — Section 124A, 161
High Courts12 May 1949Dismissed
Nizamuddin and Others Vs Mangal Sen and Another
Allahabad High Court · AIR 1949 All 699
High Courts12 May 1949Dismissed
Mohan Lal Huja and Others Vs Chawla Bank, Ltd.
Allahabad High Court · AIR 1949 All 778
High Courts12 May 1949Disposed Of
Basudeva Vs Rex
Allahabad High Court · AIR 1949 All 513 : (1949) CriLJ 798
Civil Procedure Code, 1908 (CPC) — Section 35Government of India Act, 1935 — Section 100, 104, 205, 76