High Courts14 Jul 1949Partly Allowed
Ghulam Mohammad Vs Rex
Allahabad High Court · AIR 1950 All 91
Penal Code, 1860 (IPC) — Section 100, 300, 302, 304
COURT ARCHIVE
Allahabad High Court judgments, 1949
358 judgments · page 12 of 18
High Courts14 Jul 1949Allowed
Bengalimal and Another Vs Rex through Municipal Board
Allahabad High Court · AIR 1950 All 92
United Provinces Prevention of Adulteration Act, 1912 — Section 15
High Courts11 Jul 1949Allowed
Tunda Vs Rex
Allahabad High Court · AIR 1950 All 95
Penal Code, 1860 (IPC) — Section 304, 304A, 80, 87
High Courts07 Jul 1949Dismissed
Than Singh and Others Vs Rex
Allahabad High Court · AIR 1950 All 93
Penal Code, 1860 (IPC) — Section 402
High Courts05 Jul 1949Dismissed
Rex Vs Ram Dayal
Allahabad High Court · AIR 1950 All 134
Criminal Procedure Code, 1898 (CrPC) — Section 109, 162, 55Evidence Act, 1872 — Section 26
High Courts29 Jun 1949Allowed
Bechey Lal Vs The State
Allahabad High Court · AIR 1952 All 667
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 161
High Courts28 Jun 1949Allowed
Majeed Khan Mohammad Yaseen Khan and Another Vs Rex
Allahabad High Court · AIR 1949 All 767 : (1950) CriLJ 61
Explosive Substances Act, 1908 — Section 4
High Courts24 Jun 1949Allowed
Rulia Ram Vs Rex
Allahabad High Court · AIR 1949 All 716 : (1950) CriLJ 42
High Courts24 Jun 1949Dismissed
Sir Gulab Singh Vs District Magistrate
Allahabad High Court · AIR 1950 All 11
Criminal Procedure Code, 1898 (CrPC) — Section 491, 491(3)Independence Act, 1947 — Section 18(3), 19, 19(5), 2, 2(1)India (Adaptation of Existing Indian Laws) Order, 1947 — Article 3
High Courts23 Jun 1949Allowed
Ram Bharose and Others Vs Rex
Allahabad High Court · AIR 1950 All 149
Criminal Law (Amendment) Act, 1908 — Section 17(1), 17(2)
High Courts22 Jun 1949Dismissed
Madho Das Vs Rex, through Adya Prasad
Allahabad High Court · (1950) CriLJ 53
High Courts21 Jun 1949Allowed
Bishnath Rai Vs Rex
Allahabad High Court · AIR 1950 All 147 : (1950) 20 AWR 404
Criminal Procedure Code, 1898 (CrPC) — Section 103
High Courts20 Jun 1949Dismissed
Rex Vs Goonga
Allahabad High Court · AIR 1950 All 143
Criminal Procedure Code, 1898 (CrPC) — Section 341Penal Code, 1860 (IPC) — Section 380
High Courts10 Jun 1949Disposed Of
Bachchu Lal Gupta Vs Rex
Allahabad High Court · AIR 1951 All 404
Defence of India Act, 1946 — Section 1(4)Government of India Act, 1935 — Section 297
High Courts08 Jun 1949Disposed Of
Binod Behari Lal and Another Vs Rex
Allahabad High Court · AIR 1950 All 145
High Courts07 Jun 1949Dismissed
Jagdish Prasad and Others Vs Rex
Allahabad High Court · AIR 1949 All 626 : (1949) CriLJ 999